High Courts02 Aug 2006Dismissed

Harsh Bhola Vs Smt. Jyoti

Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0189

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 397(3), 399, 482Penal Code, 1860 (IPC) — Section 494