High Courts28 Jul 2006Dismissed
Prem Singh Vs Sohan Singh
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 119 : (2006) 144 PLR 799 : (2006) 4 RCR(Civil) 292
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 62 of 117
High Courts28 Jul 2006Dismissed
State of Punjab Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 107
Criminal Procedure Code, 1973 (CrPC) — Section 366, 368
High Courts28 Jul 2006Allowed
Ram Kumar and Others Vs Madan Lal Tyagi
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 512 : (2006) 144 PLR 521 : (2006) 3 RCR(Civil) 811
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 14 Rule 5, Order 6 Rule 17, Order 8 Rule 10, Order 9 Rule 6
High Courts28 Jul 2006Allowed
Satpal Singh Vs Chuhar Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 766 : (2006) 4 RCR(Civil) 31
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 41 Rule 4, Order 41 Rule 5(4)Limitation Act, 1963 — Section 5
High Courts27 Jul 2006
Harbans Kaur and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B
High Courts27 Jul 2006
Setia Paper Mills Limited Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 8 VST 17
Punjab General Sales Tax Act, 1948 — Section 21(1), 22(2)
High Courts27 Jul 2006Allowed
Municipal Council Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2006) 144 PLR 389 : (2006) 4 RCR(Civil) 562
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14
High Courts27 Jul 2006Allowed
Commissioner of Income Tax Vs Liberty Footwear Company
Punjab And Haryana At Chandigarh · (2007) 207 CTR 185 : (2006) 287 ITR 339
Income Tax Act, 1961 — Section 28, 80HHC
High Courts27 Jul 2006Dismissed
Bhajan Singh Vs Sarla Devi and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 605 : (2008) ACJ 600 : (2007) 145 PLR 266 : (2006) 4 RCR(Civil) 486
High Courts27 Jul 2006Dismissed
Varun Gupta and Others Vs Shree Sanatan Dharam Sabha
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 307 : (2007) 147 PLR 649 : (2006) 2 RCR(Rent) 363
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts26 Jul 2006
Jagdev Kaur and Others Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 481
Motor Vehicles Act, 1988 — Section 92A
High Courts26 Jul 2006Allowed
Divya alias Babli and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 322
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts26 Jul 2006Dismissed
Lekh Raj Vs Jatinder Kumar
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 238 : (2006) 144 PLR 588 : (2006) 3 RCR(Civil) 725 : (2006) 2 RCR(Rent) 233
East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 109
High Courts26 Jul 2006
Joginder Singh Vs Chander Kanta through LR and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 77 : (2006) 4 RCR(Civil) 418
High Courts26 Jul 2006
Jasbir Kaur Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 528
High Courts26 Jul 2006
Bhuria Ram Vs Jagan Nath
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 421
High Courts26 Jul 2006
Sunita Sharma and Others Vs Jagdish Singh Pathania and Another
Punjab And Haryana At Chandigarh · (2006) 3 ACC 486
High Courts26 Jul 2006
Vijay Bhadur Vs Sarbati and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 445 : (2008) 1 RCR(Civil) 757
High Courts26 Jul 2006Allowed
Ram Kishore Gupta and Others Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 525 : (2007) ACJ 2290 : (2006) 144 PLR 319 : (2006) 4 RCR(Civil) 809
Fatal Accidents Act, 1855 — Section 2Motor Vehicles Act, 1939 — Section 110A , 110B, 110C, 110D, 110E
High Courts26 Jul 2006
Surinder Kaur and others Vs Gurdev Singh and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 448 : (2006) 4 RCR(Civil) 423