High Courts25 Jul 2006Allowed

Harpreet Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 144 PLR 685 : (2006) 4 RCR(Criminal) 719

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts25 Jul 2006Dismissed

Gautam Sarup Vs Anand Sarup and Others

Punjab And Haryana At Chandigarh · (2007) 4 CivCC 424 : (2007) 147 PLR 658 : (2006) 4 RCR(Civil) 248

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts25 Jul 2006Dismissed

Sanjhi Ram Vs Ajit Singh

Punjab And Haryana At Chandigarh · (2007) 1 CivCC 167 : (2006) 144 PLR 801 : (2006) 4 RCR(Civil) 247 : (2006) 2 RCR(Rent) 366

Civil Procedure Code, 1908 (CPC) — Section 151East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts24 Jul 2006

Raju Vs State of Haryana

Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0172

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20