COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2006

2,340 judgments · page 65 of 117

High Courts20 Jul 2006Allowed

Punjab State Industrial Development Corporation Limited Vs Punjab National Fertilizers and Chemicals Limited (in Liquidation) and Another

Punjab And Haryana At Chandigarh · (2008) 145 CompCas 293 : (2006) 144 PLR 402 : (2009) 95 SCL 189

Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 125, 429A, 442, 537Contract Act, 1872 — Section 140, 141, 145

High Courts20 Jul 2006

National Insurance Co. Ltd. Vs Ram Murti and Others

Punjab And Haryana At Chandigarh · (2007) 2 ACC 506 : (2006) 4 RCR(Civil) 556

High Courts19 Jul 2006Dismissed

Durlabh Singh and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0241

Penal Code, 1860 (IPC) — Section 302, 307

High Courts19 Jul 2006

Chuni Lal and another Vs Swaran Singh and others

Punjab And Haryana At Chandigarh · (2007) 1 PLR 471 : (2006) 4 RCR(Civil) 558

High Courts19 Jul 2006Allowed

Thakar Singh and Another Vs Narinder Singh and Others

Punjab And Haryana At Chandigarh · (2007) ACJ 2605 : (2007) 1 RCR(Civil) 349

High Courts19 Jul 2006Allowed

Chander Devi and Others Vs Haryana State and Another

Punjab And Haryana At Chandigarh · (2007) 1 ACC 542 : (2008) ACJ 1049 : (2006) 144 PLR 308 : (2006) 4 RCR(Civil) 806

Central Motor Vehicles Rules, 1989 — Regulation 6, 7Motor Vehicles Act, 1939 — Section 110D, 92A

High Courts19 Jul 2006

National Insurance Company Ltd. Vs Nirmla Devi and others

Punjab And Haryana At Chandigarh · (2009) 2 AICJ 121 : (2008) 3 PLR 65 : (2008) 1 RCR(Civil) 755

High Courts19 Jul 2006

Surinder Kaur and others Vs Lakhbir Singh and another

Punjab And Haryana At Chandigarh · (2007) 1 PLR 494 : (2007) 1 RCR(Civil) 84

High Courts19 Jul 2006

Fazilka Dabwali Transport Co. (P) Ltd. and Another Vs Asha Arora and Others

Punjab And Haryana At Chandigarh · (2007) 2 ACC 138 : (2006) 4 RCR(Civil) 286

High Courts19 Jul 2006

Aggarwal Rice Mills Vs The Punjab State Co-op. Supply (Marked) and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 798 : (2006) 4 RCR(Civil) 287

Arbitration Act, 1940 — Section 28, 28(1)

High Courts19 Jul 2006Allowed

Sukhwinder Kaur Vs Jatinderbir Singh

Punjab And Haryana At Chandigarh · (2007) 1 DMC 492 : (2007) 1 RCR(Civil) 801

Hindu Marriage Act, 1955 — Section 13

High Courts19 Jul 2006

Khursheed Ahmad Vs Smt. Zakira

Punjab And Haryana At Chandigarh · (2006) 21 CriminalCC 243

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts19 Jul 2006Allowed

Lakhwinder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0019

Penal Code, 1860 (IPC) — Section 302

High Courts18 Jul 2006Allowed

Jasminder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 315

Penal Code, 1860 (IPC) — Section 306

High Courts18 Jul 2006

Harwinder Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 230

Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts18 Jul 2006

Joginder Kaur Vs Ravi Kumar

Punjab And Haryana At Chandigarh · (2007) 1 PLR 468 : (2006) 4 RCR(Civil) 539

High Courts18 Jul 2006

Indian Vehicle Carrier Pvt. Ltd. and another Vs United India Insurance Co.Ltd.and others

Punjab And Haryana At Chandigarh · (2007) 2 CivCC 715 : (2007) 2 PLR 146 : (2006) 4 RCR(Civil) 548

High Courts18 Jul 2006Dismissed

Maya Vs Mohinder Singh and Others

Punjab And Haryana At Chandigarh · (2006) 144 PLR 836 : (2007) 1 RCR(Civil) 536

High Courts18 Jul 2006Allowed

Balraj Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 961

Criminal Procedure Code, 1973 (CrPC) — Section 173, 182, 195, 482Penal Code, 1860 (IPC) — Section 182, 193, 194Prevention of Corruption Act, 1988 — Section 13(2), 7

High Courts18 Jul 2006

Lekh Ram Vs Central Bureau of Investigation

Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0021

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34