High Courts13 Jul 2006Allowed
Haryana State Small Industries Vs Laxmi Agro Industries
Punjab And Haryana At Chandigarh · (2007) 3 BC 614
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 67 of 117
High Courts13 Jul 2006Dismissed
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Joint Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 206 CTR 134 : (2008) 304 ITR 70
Income Tax Act, 1961 — Section 143(1), 143(1A), 143(3), 28, 80P(2)
High Courts13 Jul 2006
Kabul Singh Vs Satnam Singh and another
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0125
High Courts13 Jul 2006
Amarjit Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 17 CriminalCC 1043
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34
High Courts12 Jul 2006Allowed
Harpartap Singh alias Goldi and another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0239
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Jul 2006Dismissed
Narinder Singh Vs Sarabjit Singh
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 257 : (2007) 146 PLR 405 : (2006) 2 RCR(Rent) 226
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts12 Jul 2006Allowed
Jagdish Chander Vs Mangal Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 719 : (2007) 2 RCR(Civil) 85
High Courts12 Jul 2006Allowed
Kehar Singh and Another Vs Jasbir Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 608 : (2006) 144 PLR 365
High Courts12 Jul 2006Allowed
Mst. Hans Kaur Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 336
Civil Procedure Code, 1908 (CPC) — Section 80Hindu Succession Act, 1956 — Section 14, 14(1)
High Courts12 Jul 2006Allowed
Satyavir Vashist Vs Smt. Asha Gambir
Punjab And Haryana At Chandigarh · AIR 2007 P&H 8 : (2006) 4 CivCC 780 : (2006) 144 PLR 792 : (2006) 4 RCR(Civil) 86
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts12 Jul 2006Dismissed
Smt. Amarjit Kaur and Others Vs Himmat Singh and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 307 : (2006) 4 RCR(Civil) 573
High Courts12 Jul 2006Dismissed
Teja Singh Consable Vs Amarjit Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 624 : (2006) 144 PLR 366
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts12 Jul 2006
Malook Singh Vs Satnam Singh and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 92
High Courts12 Jul 2006
Tara Singh and another Vs Dato and others
Punjab And Haryana At Chandigarh · (2006) 3 Law Herald 2518 : (2006) 3 LLR 387 : (2008) 2 RCR(Civil) 40
High Courts12 Jul 2006
Baljinder Kaur and others Vs Yashpal and others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0142
High Courts12 Jul 2006
Raj Kamal Prakashan (P) Ltd. Vs Ramadhar and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 790 : (2007) 1 RCR(Civil) 503
High Courts12 Jul 2006
Satbir Hussain and others Vs Raj Kali and others
Punjab And Haryana At Chandigarh · (2009) 2 AICJ 114 : (2008) 1 RCR(Civil) 691
High Courts12 Jul 2006
Jagir Kaur and another Vs Zora Singh and others
Punjab And Haryana At Chandigarh · (2007) 3 PLR 394 : (2007) 1 RCR(Civil) 354
High Courts12 Jul 2006
State of Haryana and another Vs Phool Singh and another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 659
High Courts12 Jul 2006Dismissed
Amir Bala and Another Vs Swaran Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 10 : (2007) 1 CivCC 635 : (2006) 4 RCR(Civil) 75
Civil Procedure Code, 1908 (CPC) — Section 151