High Courts11 Jul 2006Dismissed
Joginder and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0069
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 69 of 117
High Courts11 Jul 2006Dismissed
Ranbir @ Fauji and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 317
Penal Code, 1860 (IPC) — Section 353, 506
High Courts11 Jul 2006Dismissed
Commr. of C. Ex. Vs Jai Forgings and Stamping (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 11 STR 423
Central Excises and Salt Act, 1944 — Section 35H
High Courts11 Jul 2006Allowed
Rajinder Lal Capoor Vs UCO Bank and Another
Punjab And Haryana At Chandigarh · (2007) 2 SLJ 289
Constitution of India, 1950 — Article 14
High Courts11 Jul 2006
Paul Motor Store Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 10 VST 259
Punjab General Sales Tax Act, 1948 — Section 11D
High Courts11 Jul 2006Dismissed
Major Singh and Others Vs State of Punjab Surinderjit Singh Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0042
Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Jul 2006Dismissed
M/s. Ravi Organics Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 1002
Insecticides Act, 1968 — Section 29Insecticides Rules, 1971 — Rule 27(5)
High Courts11 Jul 2006Allowed
Nasir Hussan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 407
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts11 Jul 2006
New India Assurance Co. Ltd. Vs Santra Devi and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2273
High Courts11 Jul 2006
Ganpati Shopping Mall Pvt. Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 43 : (2006) 4 RCR(Civil) 653
High Courts10 Jul 2006
Harshajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 ICC 754 : (2006) 2 ILR (P&H) 318 : (2007) 4 RCR(Civil) 61 : (2007) 2 RCR(Rent) 298
High Courts10 Jul 2006Allowed
Antu and Another Vs The Collector and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 580 : (2006) 3 RCR(Civil) 691
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts10 Jul 2006Dismissed
Commissioner of Central Excise Vs Carrier Aircon Ltd.
Punjab And Haryana At Chandigarh · (2007) 207 ELT 208
High Courts10 Jul 2006
Gulam Mohammad Beigh Vs Inspector of Customs
Punjab And Haryana At Chandigarh · (2006) 202 ELT 784
Customs Act, 1962 — Section 11, 135, 77Foreign Exchange Management (Export and Import of Currency) Regulations, 2000 — Regulation 3(1)Foreign Trade (Development and Regulation) Act, 1992 — Section 3(3)
High Courts07 Jul 2006
Harbans Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 234
Penal Code, 1860 (IPC) — Section 302, 342
High Courts07 Jul 2006Dismissed
Murari Lal and Others Vs Amar Lata
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 715 : (2006) 4 RCR(Civil) 815 : (2006) 2 RCR(Rent) 340
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts07 Jul 2006Dismissed
Hardayal Singh Vs Joint Development Commissioner and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 790 : (2006) 4 RCR(Civil) 206
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts07 Jul 2006Dismissed
Vaneet Jain Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2006) 205 CTR 92 : (2007) 294 ITR 432 : (2007) 158 TAXMAN 410
Income Tax Act, 1961 — Section 10(33)
High Courts07 Jul 2006
Rama Sarup and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 223 : (2006) 4 RCR(Civil) 350
High Courts07 Jul 2006
Ajaib Singh Vs New India Assurance Co.Ltd.and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 559