High Courts05 Jul 2006Allowed
Darshan kaur and Others Vs Parkash Chand and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 421 : (2006) 144 PLR 847 : (2006) 4 RCR(Civil) 315
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 71 of 117
High Courts05 Jul 2006Allowed
Vidya Rani and Others Vs Pepsu Road Transport Corporation and Another
Punjab And Haryana At Chandigarh · (2007) 2 ACC 115 : (2007) ACJ 2728 : AIR 2007 P&H 40 : (2006) 4 RCR(Civil) 348
High Courts05 Jul 2006
Mahant Jeeta Nand Chela Mahant Keshva Nand Vs Shiromani Gurdwara Prabandhak Committee
Punjab And Haryana At Chandigarh · (2007) 146 PLR 652 : (2007) 2 RCR(Civil) 709
Sikh Gurdwaras Act, 1925 — Section 7(1), 7(3)
High Courts05 Jul 2006
State of Haryana and Others Vs Sukhpal and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 690 : (2008) ACJ 158
Motor Vehicles Act, 1988 — Section 158, 166
High Courts05 Jul 2006
Gautam Sarup Vs Anand Sarup and Others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0034
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Jul 2006
Nirmal and Others Vs Ram Kanwar and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2766
High Courts05 Jul 2006
Gill Sandhu Transport Company and Another Vs Ram Piari and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 635
Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts05 Jul 2006
Himachal Road Transport Corporation and Another Vs Harbans Kaur and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2242
Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts05 Jul 2006Dismissed
All K.G. Khosla Karamchari Union Vs Kirloskar Pneumatics Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 724 : (2007) 1 RCR(Civil) 683
Industrial Disputes Act, 1947 — Section 2A
High Courts05 Jul 2006Dismissed
Gill Sandhu Transport Co. and Another Vs Ram Piari and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2725 : (2006) 4 RCR(Civil) 337
Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts05 Jul 2006
Jai Parkash Vs Bal Mukand and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 626 : (2007) 1 RCR(Civil) 367
High Courts05 Jul 2006
United India Insurance Company Ltd. Vs Joginder Kaur and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 745
High Courts04 Jul 2006Allowed
Smt. Santosh Vs Vinod
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0247
Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 498A
High Courts04 Jul 2006Dismissed
Hari Singh Vs Chander Parkash and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 686
Penal Code, 1860 (IPC) — Section 149, 494
High Courts04 Jul 2006Allowed
Rajwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 231
Penal Code, 1860 (IPC) — Section 420, 467
High Courts04 Jul 2006Dismissed
Gurjeet Singh Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2007) 146 PLR 673 : (2007) 2 RCR(Civil) 36
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts04 Jul 2006Dismissed
State of Haryana Vs Munim
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 245
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)
High Courts04 Jul 2006Allowed
Hari Singh Vs Chander Parkash and Others
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 87
Penal Code, 1860 (IPC) — Section 149, 494
High Courts04 Jul 2006Allowed
Suraj Parkash Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 626
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17A, 17A(1), 2, 20, 20(3)
High Courts04 Jul 2006
Sandeep Singh and others Vs U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 232
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21