High Courts04 Jul 2006Allowed
Major Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 498 : (2006) 3 RCR(Civil) 810
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 72 of 117
High Courts04 Jul 2006
Nahar Spinning Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0163
Income Tax Act, 1961 — Section 254, 35, 80HHC, 80IA, 80M
High Courts04 Jul 2006
Shri Krishan Goyal Vs Haryana Urban Development Authority and another
Punjab And Haryana At Chandigarh · (2006) 3 ICC 673 : (2007) 1 PLR 84 : (2006) 4 RCR(Civil) 492
High Courts04 Jul 2006
Advance Oils Private Limited Vs Punjab Financial Corporation and others
Punjab And Haryana At Chandigarh · (2007) ISJ 116 : (2007) 2 PLR 115 : (2006) 4 RCR(Civil) 425
High Courts04 Jul 2006
Royal Industries Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2006) 204 ELT 564 : (2006) 4 STR 425
Customs Act, 1962 — Section 111, 112, 114A, 129E, 28(1)
High Courts04 Jul 2006Allowed
Mukhtiar Singh and Another Vs Nishan Singh and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 788 : (2006) 4 RCR(Civil) 133 : (2006) 2 RCR(Rent) 319
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 43 Rule 1, 100, 96
High Courts04 Jul 2006Dismissed
Nahar Exports Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 204 CTR 464 : (2007) 288 ITR 494
Income Tax Act, 1961 — Section 80HH, 80I, 80IA
High Courts04 Jul 2006
Gurcharan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 261
Land Acquisition Act, 1894 — Section 17, 4, 5A, 6
High Courts04 Jul 2006
Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 229
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts04 Jul 2006
Commissioner of Income Tax Vs Gurcharan Singh
Punjab And Haryana At Chandigarh · (2007) 212 CTR 420
Income Tax Act, 1961 — Section 2
High Courts04 Jul 2006
Ranjit Singh and Others Vs State of Punjab etc.
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 230
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts04 Jul 2006
Sandeep Singh and Others Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 232 : (2006) 4 RCR(Criminal) 724
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts04 Jul 2006
Narinder Kumar Sood and others Vs Rakesh Kumar Verma and others
Punjab And Haryana At Chandigarh · (2007) 2 ICC 52 : (2007) 1 PLR 593
High Courts03 Jul 2006Allowed
Pawan Kumar and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 219
Penal Code, 1860 (IPC) — Section 460
High Courts03 Jul 2006Dismissed
The Jalandhar Central Cooperative Bank Ltd. Vs The Additional Registrar Cooperative Societies (I) and Another
Punjab And Haryana At Chandigarh · (2007) 145 PLR 268 : (2006) 4 RCR(Civil) 441
Punjab Co-operative Societies Act, 1961 — Section 69
High Courts03 Jul 2006
Surinder Kumar and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0152
High Courts03 Jul 2006Dismissed
Sanjya Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0151
High Courts03 Jul 2006
Swapna Singh Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 218
Penal Code, 1860 (IPC) — Section 201, 302
High Courts03 Jul 2006
Piara Singh and others Vs Satpal Kumar and others
Punjab And Haryana At Chandigarh · (2007) 2 PLR 143 : (2006) 4 RCR(Civil) 546
High Courts03 Jul 2006Dismissed
Sushila Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 07 P&H CK 0120