High Courts31 May 2006Dismissed
Dr. Ravdeep Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 328
Penal Code, 1860 (IPC) — Section 302, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 74 of 117
High Courts31 May 2006Dismissed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 990
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 188
High Courts30 May 2006Dismissed
State of Haryana Vs Madan Lal and Others
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 1001
Criminal Procedure Code, 1973 (CrPC) — Section 173(8)
High Courts30 May 2006
Tarlok Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 523
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts30 May 2006Dismissed
Mrs. Antima Joshi Vs Sandhaya Finance Limited
Punjab And Haryana At Chandigarh · (2006) 144 PLR 192
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 May 2006
Goel Spinning and Weaving Mills Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 147 STC 664
Haryana General Sales Tax Act, 1973 — Section 42 , 42(1)Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(11)Haryana Value Added Tax Act, 2003 — Section 57, 57(1), 57(3)
High Courts30 May 2006
Nawal Kishore Batra and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 2 LLR 431 : (2007) 1 PLR 159 : (2007) 2 RCR(Civil) 252
High Courts30 May 2006Allowed
National Insurance Company Vs Annie Varkey and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 256 : (2007) ACJ 1827 : (2006) 144 PLR 412 : (2006) 3 RCR(Civil) 816 : (2007) 1 RCR(Civil) 391
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts30 May 2006Dismissed
United India Insurance Company Ltd. Vs Amin Chand and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 463 : (2006) 144 PLR 494 : (2006) 3 RCR(Civil) 814
Motor Vehicles Act, 1988 — Section 149(2)
High Courts30 May 2006Dismissed
Dara Singh Vs Murti Shri Durga Bhawani (Hetuwali) Regd. Trust
Punjab And Haryana At Chandigarh · (2006) 144 PLR 579 : (2006) 3 RCR(Civil) 718 : (2006) 2 RCR(Rent) 197
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts30 May 2006Dismissed
New India Assurance Company Ltd. Vs Jaspreet Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 497
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts30 May 2006Dismissed
Ranbir Singh Vs Satinder Kaur Mann and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 571 : (2006) 3 RCR(Civil) 628
Civil Procedure Code, 1908 (CPC) — Section 13Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
High Courts30 May 2006
Ashok Chaudhary and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 190
Official Secrets Act, 1923 — Section 5
High Courts30 May 2006Dismissed
New India Assurance Co. Ltd. Vs Jaspreet Kaur and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2167 : (2006) 3 RCR(Civil) 810
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts29 May 2006
Chaudhary Tractor Company Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 10 VST 253
Income Tax Act, 1961 — Section 256
High Courts29 May 2006Allowed
Roadmaster Industries of India (P) Ltd. Vs Inspecting Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2006) 204 CTR 213 : (2008) 303 ITR 138
Companies Act, 1956 — Section 111(3)Constitution of India, 1950 — Article 136, 227, 32Income Tax Act, 1961 — Section 214(1A), 244(1A), 264
High Courts29 May 2006
Bhakra Beas Management Board and others Vs Estate Officer and others
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 392 : (2007) 1 PLR 163 : (2007) 2 RCR(Civil) 69 : (2007) 1 RCR(Rent) 244
High Courts29 May 2006
Bachan Singh and others Vs Gulab Kaur (Died) through LRs.
Punjab And Haryana At Chandigarh · (2007) 2 LLR 476 : (2007) 1 RCR(Civil) 594
High Courts29 May 2006Dismissed
Avtar Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (2007) 146 PLR 531 : (2007) 1 RCR(Civil) 763 : (2007) 1 RCR(Rent) 168
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
High Courts26 May 2006
Nehar Singh Rathee Vs Union of India
Punjab And Haryana At Chandigarh · (2006) 3 LLR 526 : (2006) 3 PLR 349 : (2007) 2 RCR(Civil) 86