High Courts19 Nov 2003Dismissed
Gian Chand and Others Vs Pyre Lal and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 511 : (2004) 137 PLR 336 : (2004) 1 RCR(Rent) 557
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 7 of 88
High Courts19 Nov 2003
Bhup Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 611
High Courts19 Nov 2003
Lal Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 630
High Courts19 Nov 2003
Gurdev Singh (Died) through LRs. and others Vs Union of India and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 334 : (2004) 2 RCR(Civil) 199
High Courts19 Nov 2003Dismissed
Gurbachan Singh and Another Vs Bahadur Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 679 : (2004) 1 RCR(Rent) 208
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts19 Nov 2003
Jagir Singh and others Vs Jit Singh @ Ajit Singh and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 45 : (2004) 2 RCR(Civil) 822
High Courts19 Nov 2003Dismissed
Ajit Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 479 : (2004) 3 RCR(Civil) 110
Civil Procedure Code, 1908 (CPC) — Section 13, 13(1)
High Courts19 Nov 2003
Gulab Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 717 : (2004) 1 RCR(Criminal) 756
Penal Code, 1860 (IPC) — Section 307, 34
High Courts19 Nov 2003Dismissed
Nanak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 720 : (2004) 1 RCR(Criminal) 827
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 34
High Courts18 Nov 2003Allowed
Vikas and Others Vs Ram Bhool and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 49 : (2004) 3 RCR(Civil) 228
Motor Vehicles Act, 1988 — Section 166
High Courts18 Nov 2003
Sobha Mehra and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 782 : (2004) 1 FJCC 23 : (2004) 1 RCR(Criminal) 136
High Courts18 Nov 2003
State of Punjab Vs Tota Singh
Punjab And Haryana At Chandigarh · (2004) 2 Crimes 162 : (2004) 1 RCR(Criminal) 663
High Courts18 Nov 2003Dismissed
Kulwant Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 2217 : (2004) 1 RCR(Criminal) 365
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 4
High Courts18 Nov 2003Allowed
Kamaljit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 523 : (2004) 1 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts17 Nov 2003Dismissed
Nambhi Raj Vs Adarsh Diwan
Punjab And Haryana At Chandigarh · (2004) 2 BC 354 : (2004) 1 RCR(Criminal) 978
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Nov 2003
Sat Pal Singh Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2004) 2 LJR 676 : (2003) 2 PLJ 441 : (2004) 2 RCR(Civil) 47
High Courts17 Nov 2003Allowed
Naraini Bai Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 206 : (2004) 3 CivCC 554 : (2004) 136 PLR 411 : (2004) 1 RCR(Civil) 584
Hindu Succession Act, 1956 — Section 8
High Courts17 Nov 2003Dismissed
Mohammad Isha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 433 : (2004) 2 RCR(Criminal) 120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401
High Courts14 Nov 2003Dismissed
Dharam Singh Aulakh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 175
Punjab Municipal Act, 1911 — Section 13(1)
High Courts14 Nov 2003
S.S. Enterprises Vs Sales Tax Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 11 VST 578