High Courts03 Dec 2003Dismissed

Ram Chand Premi Vs Nawab Kaur

Punjab And Haryana At Chandigarh · (2004) 2 CivCC 188 : (2004) 137 PLR 422 : (2004) 2 RCR(Civil) 237

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Transfer of Property Act, 1882 — Section 105
High Courts02 Dec 2003Allowed

Raj Kumar Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2004) 136 PLR 508 : (2004) 2 RCR(Criminal) 160

Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 302, 34