High Courts01 Dec 2003
B.K. Jagan and Co. Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2004) 186 CTR 427 : (2004) 136 TAXMAN 343
Income Tax Act, 1961 — Section 143(2), 148
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 6 of 88
High Courts01 Dec 2003Dismissed
State of Haryana Vs Anil Kumar, I.A.S. and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 724
Administrative Service (Cadre) Rules, 1954 — Rule 8, 9
High Courts25 Nov 2003
Kashmir Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 PLJ 489 : (2004) 1 RCR(Civil) 580
High Courts25 Nov 2003
Sadhu Singh and others Vs Harminder Kaur and others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 231 : (2004) 2 LJR 641 : (2004) 2 RCR(Civil) 545
High Courts24 Nov 2003Dismissed
Punjab Leasing Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 190 CTR 594 : (2004) 267 ITR 779 : (2005) 143 TAXMAN 30
Income Tax Act, 1961 — Section 147, 148
High Courts24 Nov 2003
Partap Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 211 : (2004) 4 RCR(Criminal) 1004
High Courts24 Nov 2003Dismissed
Jagdev Singh Vs Financial Commissioner and Principal Secretary to Government Haryana, Development and Panchayats Department and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 870 : (2004) 1 RCR(Civil) 351
Haryana Panchayati Raj Act, 1994 — Section 51(3)Penal Code, 1860 (IPC) — Section 148, 149, 323, 325, 452
High Courts21 Nov 2003Allowed
Tara Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 418
Punjab Police Rules, 1934 — Rule 13.9
High Courts21 Nov 2003
Siel Limited, through Sh. P.K. Bhalla, Director Vs Punjab State Electricity Regulatory Commission
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 732
High Courts21 Nov 2003Dismissed
Kooner's Poultry Farm Vs Ram Niwas Sham Lal and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 668 : (2004) 3 RCR(Civil) 741
High Courts21 Nov 2003Allowed
Bharat Kumar and Another Vs Ram Swarath Singh and Another
Punjab And Haryana At Chandigarh · (2004) 2 BC 317 : (2004) 1 RCR(Criminal) 631
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Nov 2003
Kulwant Kaur Vs Prem Nath
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 401 : (2004) 1 CCC 152 : (2004) 1 RCR(Criminal) 652
High Courts20 Nov 2003Dismissed
Fateh Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 400 : (2004) 136 PLR 672
Penal Code, 1860 (IPC) — Section 304, 323, 326
High Courts20 Nov 2003Dismissed
Mohinder Kaur Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 188 : (2004) 2 CivCC 40 : (2004) 137 PLR 401 : (2004) 2 RCR(Civil) 195
Registration Act, 1908 — Section 47, 75Specific Relief Act, 1963 — Section 34
High Courts20 Nov 2003Allowed
Somatia Devi Vs Shiv Dayal Daulat Ram of Jaitu and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 818 : (2004) 1 RCR(Rent) 463
East Punjab Urban Rent Restriction Act, 1949 — Section 13Rent Restriction Act, 1973 — Section 15(5)
High Courts20 Nov 2003Dismissed
Himanshu Vs Smt. Kailash Rani and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 207 : (2005) 1 CivCC 337 : (2004) 138 PLR 513 : (2004) 4 RCR(Civil) 582
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts20 Nov 2003Dismissed
Ravinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1322 : (2004) 1 ILR (P&H) 203 : (2004) 1 RCR(Criminal) 127
Criminal Procedure Code, 1973 (CrPC) — Section 223
High Courts20 Nov 2003Allowed
Gurcharan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 824 : (2004) 1 RCR(Civil) 456
Constitution of India, 1950 — Article 14
High Courts19 Nov 2003
Rishi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 152 : (2004) 1 RCR(Criminal) 823
Penal Code, 1860 (IPC) — Section 395, 397
High Courts19 Nov 2003Allowed
Smt. Usha Rani and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2004) 3 ACC 160 : (2005) ACJ 1611 : AIR 2004 P&H 148 : (2004) 2 ILR (P&H) 103 : (2004) 136 PLR 436 : (2004) 1 RCR(Civil) 676
Railways Act, 1890 — Section 123(2)