High Courts14 Nov 2003
State of Punjab Vs Jagjit Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 799
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 8 of 88
High Courts14 Nov 2003Allowed
Yash Pal Sharma Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 420 : (2004) 136 PLR 327 : (2004) 1 RCR(Civil) 701
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts14 Nov 2003Dismissed
Darshan Lal Vs Arjun Singh
Punjab And Haryana At Chandigarh · (2005) 1 ALD(Cri) 19 : (2004) CriLJ 1723 : (2004) 3 RCR(Criminal) 257
Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 45, 67
High Courts14 Nov 2003Dismissed
Shinder Pal Singh and Others Vs State Transport Commissioner and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 350 : AIR 2004 P&H 265 : (2004) 136 PLR 729
Motor Vehicles Act, 1988 — Section 99
High Courts13 Nov 2003Dismissed
Ram Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 2262 : (2004) 1 RCR(Criminal) 958
Criminal Procedure Code, 1973 (CrPC) — Section 133, 138
High Courts13 Nov 2003Dismissed
Manjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1845 : (2004) 1 RCR(Criminal) 943
Criminal Procedure Code, 1973 (CrPC) — Section 482Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6
High Courts13 Nov 2003Dismissed
Viresh Sandley Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 751
Constitution of India, 1950 — Article 226
High Courts13 Nov 2003Allowed
Shiv Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 409
Constitution of India, 1950 — Article 226, 227
High Courts13 Nov 2003Dismissed
Shakuntla Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 852 : (2004) 1 RCR(Civil) 458
Constitution of India, 1950 — Article 226, 227Haryana Panchayati Raj Act, 1994 — Section 51
High Courts12 Nov 2003Dismissed
Mukhtiar Lal Vs Rattan Chand
Punjab And Haryana At Chandigarh · (2004) 137 PLR 571
High Courts12 Nov 2003
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 LJR 193 : (2004) 2 RCR(Civil) 626
High Courts12 Nov 2003Allowed
Raghunath Parshad and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 416 : (2004) 1 RCR(Civil) 702
Land Acquisition Act, 1894 — Section 18
High Courts12 Nov 2003
Sham Sunder and another Vs Lajja Ram (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 615
High Courts12 Nov 2003
Tara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 116 : (2004) 1 CCC 105 : (2004) 1 CCJ 30 : (2004) 1 RCR(Criminal) 623
High Courts12 Nov 2003
Tarsen Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 773
High Courts12 Nov 2003
State of Haryana Vs Des Ram and another
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 7 : (2004) 1 RCR(Criminal) 751
High Courts12 Nov 2003
Surinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 154 : (2004) 1 CCC 128 : (2004) 2 CCJ 75 : (2004) 1 RCR(Criminal) 731
High Courts12 Nov 2003
Harchanda Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 45 : (2004) 1 RCR(Criminal) 486
High Courts12 Nov 2003
Nathu Ram and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 90 : (2004) 1 CCJ 21 : (2004) 1 RCR(Criminal) 666
High Courts12 Nov 2003
Kashmiri Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 711