High Courts12 Nov 2003
Jagdish Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 108 : (2004) 4 RCR(Criminal) 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 9 of 88
High Courts12 Nov 2003
Chander Dass Chela Bansi Dass Vs Haryana State through Land Acquisition Collector, Gurgaon
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 609
High Courts12 Nov 2003Dismissed
Girdhari Lal and Others Vs The Municipal Committee
Punjab And Haryana At Chandigarh · (2004) 137 PLR 723
Haryana Municipal Act, 1973 — Section 52
High Courts12 Nov 2003Allowed
Jang Singh Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2004) 136 PLR 832
Constitution of India, 1950 — Article 311Motor Vehicles Act, 1988 — Section 166
High Courts12 Nov 2003Dismissed
Nachhattar Singh and Another Vs Jangir Singh and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 353 : (2005) 140 PLR 212 : (2005) 1 RCR(Civil) 776
Evidence Act, 1872 — Section 68Hindu Succession Act, 1956 — Section 9Succession Act, 1925 — Section 63
High Courts12 Nov 2003Dismissed
Deva Karan Singh Vs Mohan Lal and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 537
Civil Procedure Code, 1908 (CPC) — Section 100Elements Act, 1882 — Section 13, 19
High Courts11 Nov 2003Allowed
Raghbir Singh and Others Vs Gram Panchayat Jawahara and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 113 : (2004) 136 PLR 787 : (2004) 2 RCR(Civil) 638
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts11 Nov 2003Dismissed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 210 : (2003) 4 RCR(Criminal) 906
Penal Code, 1860 (IPC) — Section 326, 34
High Courts10 Nov 2003Allowed
Bajrang Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 645 : (2004) 1 RCR(Criminal) 767
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts10 Nov 2003Allowed
Punjab National Bank Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 413 : (2004) 1 RCR(Civil) 606
Constitution of India, 1950 — Article 226, 227Haryana Urban Development Authority Act, 1977 — Section 17(3)
High Courts10 Nov 2003Allowed
Daljinder Singh Vs Amarjit Singh Jandu and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 275 : (2004) 1 RCR(Civil) 437
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Nov 2003
Lehri Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 435 : (2004) 1 RCR(Criminal) 44
Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Corruption Act, 1988 — Section 13(i)(e)
High Courts10 Nov 2003Allowed
Ives Drugs (India) Private Limited Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 250 : (2004) 1 CTLJ 622 : (2004) 136 PLR 821 : (2004) 1 RCR(Civil) 453
Constitution of India, 1950 — Article 14, 19(1)
High Courts07 Nov 2003Dismissed
Hardev Singh Vs Alia Singh
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 180 : (2004) 2 RCR(Criminal) 128
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 34
High Courts07 Nov 2003Dismissed
Harjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 597 : (2004) 1 RCR(Criminal) 702
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 61
High Courts07 Nov 2003Allowed
Pawan Deep Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 106 : (2004) 1 ILR (P&H) 137 : (2004) 136 PLR 587 : (2004) 1 RCR(Civil) 459
Passports Act, 1967 — Section 6, 6(2)
High Courts07 Nov 2003
Kishan Singh and Another Vs East India Cotton Manufacturing Co. Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 153 : (2004) 2 ILR (P&H) 198 : (2004) 138 PLR 215 : (2004) 1 RCR(Civil) 581
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 96
High Courts07 Nov 2003Allowed
Surinder Joshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1100 : (2003) 4 RCR(Criminal) 901
Criminal Procedure Code, 1973 (CrPC) — Section 173(1), 173(2), 173(8), 439
High Courts07 Nov 2003Allowed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 634 : (2004) 1 RCR(Criminal) 974
Penal Code, 1860 (IPC) — Section 304, 34
High Courts07 Nov 2003
Yash Pal and Others Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · (2005) 1 ACC 465 : (2004) 2 RCR(Civil) 696