High Courts31 Oct 2003Allowed
Smt. Gian Devi and Others Vs General Manager, Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 1567 : (2004) 136 PLR 284
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 11 of 88
High Courts31 Oct 2003
Gian Devi and Others Vs Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 121 : (2004) 3 RCR(Civil) 199
High Courts31 Oct 2003
Pipal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 PLJ 494 : (2004) 1 RCR(Civil) 129
High Courts30 Oct 2003
Sudhir Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 3 : (2004) 1 RCR(Criminal) 795
High Courts29 Oct 2003
Parsini Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 21
High Courts29 Oct 2003
Neki Ram and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 391 : (2004) 2 RCR(Civil) 184
Land Acquisition Act, 1894 — Section 23
High Courts29 Oct 2003Allowed
Gur Lal Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 65 : (2004) 1 RCR(Civil) 703
Land Acquisition Act, 1894 — Section 18, 4
High Courts29 Oct 2003
State of Punjab and another Vs Gobinder Singh (Died) through LRs.
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 610
High Courts29 Oct 2003Dismissed
Suhag Wanti Widow and Others Vs Som Dutt
Punjab And Haryana At Chandigarh · (2004) 136 PLR 812 : (2004) 1 RCR(Rent) 211
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts29 Oct 2003
Union of India and others Vs Krishan Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 613
High Courts29 Oct 2003
Harjit Singh @ Kaka Singh (died) Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 484
High Courts29 Oct 2003
State of Haryana Vs Baru Mal Sadhu Ram and others
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 798 : (2004) 1 RCR(Criminal) 143
High Courts29 Oct 2003
Hakikat Rai Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 702 : (2004) 1 CLR 622 : (2004) 1 Cri.CC 419 : (2003) 4 RCR(Criminal) 892
High Courts29 Oct 2003Dismissed
Mukhtiar Singh Vs Shamsher Singh and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 806
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts29 Oct 2003Dismissed
Shri Ramesh Kumar Vs Smt. Asha Marwaha and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 173 : (2004) 136 PLR 319 : (2004) 1 RCR(Rent) 317
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts29 Oct 2003Dismissed
Darshan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 480
Penal Code, 1860 (IPC) — Section 323, 324, 34
High Courts29 Oct 2003Allowed
Dev Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 16 CriminalCC 90
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 34, 376
High Courts29 Oct 2003Allowed
Sarup Singh (Dead through LRs.) Vs Kulwant Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 338 : (2004) 137 PLR 286 : (2004) 2 RCR(Civil) 39
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts29 Oct 2003Dismissed
Ranjit Kumar Vs Brij Bhushan
Punjab And Haryana At Chandigarh · (2004) 137 PLR 716
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts28 Oct 2003
Sanchit Industries Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 732
Constitution of India, 1950 — Article 226