High Courts08 Dec 2003
Sitab Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 422 : (2004) 1 RCR(Criminal) 957
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 4 of 88
High Courts06 Dec 2003Dismissed
Rama and Others Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 708 : (2004) 138 PLR 481 : (2004) 3 RCR(Civil) 111
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 7
High Courts06 Dec 2003Allowed
Punjab State Electricity Board Vs Amar Deep Steel Industries
Punjab And Haryana At Chandigarh · (2004) 137 PLR 700 : (2004) 2 RCR(Civil) 746
Civil Procedure Code, 1908 (CPC) — Section 34Punjab State Electricity Board Regulations of Conduct of Business, 1960 — Regulation 26, 8
High Courts06 Dec 2003Allowed
Bagga Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 660 : (2004) 2 RCR(Criminal) 2
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii), 7
High Courts06 Dec 2003
Bachittar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 611 : (2004) 1 RCR(Criminal) 729
Punjab Excise Act, 1940 — Section 61(1)(a)
High Courts06 Dec 2003
Mohan Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 697
High Courts06 Dec 2003
Kharak Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 CCC 95 : (2004) 1 RCR(Criminal) 766
High Courts06 Dec 2003
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 108
High Courts06 Dec 2003
Ajaib Singh (deceased) represented by his LRs. Vs Punjab State and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 807 : (2004) 1 RCR(Civil) 688
High Courts05 Dec 2003
Anil Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 234 : (2004) 1 RCR(Criminal) 147
High Courts05 Dec 2003Allowed
Mangat Ram @ Mangat Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 138 PLR 189 : (2004) 3 RCR(Civil) 422
Land Acquisition Act, 1894 — Section 18, 4
High Courts05 Dec 2003Dismissed
Kiran Lata Vs The Financial Commissioner, Appeals-I and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 890 : (2004) 1 RCR(Civil) 523
High Courts05 Dec 2003
Virender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCC 122 : (2004) 1 RCR(Criminal) 625
High Courts05 Dec 2003Allowed
Smt. Irshad Fatma and Another Vs Chaman Lal and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 676 : (2004) 2 RCR(Civil) 699
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts05 Dec 2003Allowed
Rajesh Kumar Midda Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 875 : (2004) 1 RCR(Civil) 374
Contract Act, 1872 — Section 28
High Courts05 Dec 2003
Parduman Singh and others Vs Subhadri Devi and others
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Civil) 554
High Courts04 Dec 2003Dismissed
Amrit Pal Garg @ Bamba Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 712 : (2004) 1 RCR(Criminal) 726
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61
High Courts03 Dec 2003Dismissed
Phuman Ram and Others Vs Munshi Ram and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 606 : (2004) 2 RCR(Civil) 600
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts03 Dec 2003Dismissed
Harjit Kaur Vs Assistant Custodian (General) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 772 : (2004) 2 RCR(Civil) 798
Interest (Separation) Act, 1951 — Section 2
High Courts03 Dec 2003Allowed
Iqbal Singh and Another Vs Gurdev Kumar and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 243
Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 54