High Courts18 Dec 2003
Sabita Behl Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 659
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 2 of 88
High Courts18 Dec 2003Allowed
Harmesh Chand Vs The Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 480 : (2004) 137 PLR 37 : (2004) 2 RCR(Civil) 3
Constitution of India, 1950 — Article 14, 226
High Courts18 Dec 2003Dismissed
Anil Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1681 : (2004) 1 ILR (P&H) 469 : (2004) 1 RCR(Criminal) 488
Criminal Procedure Code, 1973 (CrPC) — Section 167(5), 9Essential Commodities (Special Provisions) Act, 1981 — Section 3, 3(1)Essential Commodities Act, 1955 — Section 12A, 12AA, 3, 7
High Courts18 Dec 2003
Malkiat Singh (Dead) through his LRs. Vs Om Parkash and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 253 : (2004) 3 CivCC 15 : (2004) 136 PLR 431 : (2004) 2 RCR(Civil) 833
High Courts18 Dec 2003
Ranbaxy Laboratories Ltd. Vs Punjab State Electricity Boad
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 592 : (2004) 1 ILR (P&H) 303 : (2004) 137 PLR 101 : (2004) 1 RCR(Civil) 816
Civil Procedure Code, 1908 (CPC) — Section 9Electricity (Supply) Act, 1948 — Section 49, 79Electricity (Supply) Regulations, 1984 — Regulation 142 , 142.1, 142.2, 142.3, 142.4
High Courts17 Dec 2003Allowed
Dev Raj and Others Vs Teja Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 709 : (2004) 2 RCR(Civil) 753
Waqf Act, 1954 — Section 5(2)
High Courts17 Dec 2003Dismissed
Gurcharan Singh and Others Vs M.L. Kapur and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 76 : (2004) 2 RCR(Rent) 113
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts17 Dec 2003
U.T.Chandigarh Vs Mohan Lal
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 799
High Courts17 Dec 2003
Tillu @ Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 547 : (2004) 1 CCC 328 : (2004) 2 CCJ 25 : (2004) 1 RCR(Criminal) 949
High Courts17 Dec 2003
State of Haryana Vs Mohinder Kumar
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 582 : (2004) 1 C.C.Cases 266 : (2004) 2 CCJ 30 : (2005) 1 CLR 414 : (2004) 1 RCR(Criminal) 985
High Courts17 Dec 2003Dismissed
Meer Singh Vs Raj Pal and Another
Punjab And Haryana At Chandigarh · (2004) 137 PLR 696(1) : (2004) 2 RCR(Civil) 737
High Courts17 Dec 2003
Dalel Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 410 : (2004) 2 RCR(Criminal) 358
Penal Code, 1860 (IPC) — Section 325, 326
High Courts16 Dec 2003Allowed
Samunder Singh and Others Vs Ram Kishan
Punjab And Haryana At Chandigarh · (2004) 137 PLR 566
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 104
High Courts16 Dec 2003Dismissed
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 616 : (2004) 1 RCR(Criminal) 809
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts16 Dec 2003
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 277 : (2004) 1 RCR(Criminal) 714
High Courts16 Dec 2003
Sukhwinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 961
High Courts15 Dec 2003Dismissed
Charanjit Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2004) 136 PLR 839
High Courts15 Dec 2003
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 167 : (2004) 1 CCC 163 : (2004) 1 CCJ 26 : (2004) 1 RCR(Criminal) 657
High Courts12 Dec 2003Dismissed
Mahi Pal Singh Vs Lal Singh
Punjab And Haryana At Chandigarh · AIR 2004 P&H 235 : (2004) 2 CivCC 249 : (2004) 137 PLR 450 : (2004) 2 RCR(Civil) 480
Registration Act, 1908 — Section 7
High Courts12 Dec 2003Allowed
Dhiraj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 DMC 585 : (2004) 1 RCR(Criminal) 730
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 406, 498A