High Courts29 Aug 2003Dismissed
Channo Devi and Others Vs Ami Lal and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 130 : (2004) 1 CivCC 101 : (2004) 136 PLR 401 : (2003) 4 RCR(Civil) 674
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 25 of 88
High Courts29 Aug 2003Dismissed
Punjab National Bank Vs Himgiri Traders and Another
Punjab And Haryana At Chandigarh · (2004) 2 BC 12 : (2004) 1 CivCC 716 : (2004) 2 ILR (P&H) 136 : (2005) 140 PLR 148 : (2003) 4 RCR(Criminal) 876
Negotiable Instruments Act, 1881 (NI) — Section 138, 15, 16, 9
High Courts29 Aug 2003Allowed
Om Parkash Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 539 : (2003) 4 RCR(Civil) 845
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 21
High Courts28 Aug 2003Allowed
Radhey Shyam Vs Presiding Officer, Labour Court II
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 483 : (2003) 135 PLR 827
Industrial Disputes Act, 1947 — Section 36(4)
High Courts28 Aug 2003Allowed
Om Parkash and Others Vs Haryana State Agricultural Marketing Board and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 772
Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000 — Rule 5(4)
High Courts28 Aug 2003
Kailashi Devi Vs New India Assurance Ltd.& Others
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 362
High Courts28 Aug 2003
Suresh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 384 : (2004) 1 Cri.CC 131 : (2003) 4 RCR(Criminal) 155
High Courts28 Aug 2003Allowed
Navpreet Kaur Vs Sri Guru Ram Das Charitable Trust and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 223
Constitution of India, 1950 — Article 14, 226, 227, 30
High Courts28 Aug 2003Dismissed
Commissioner of Wealth-tax Vs Sham Lal
Punjab And Haryana At Chandigarh · (2004) 192 CTR 32 : (2004) 268 ITR 185
Wealth Tax Act, 1957 — Section 27
High Courts28 Aug 2003Dismissed
Dr. B. Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 581 : (2003) 4 RCR(Civil) 646
Constitution of India, 1950 — Article 131Haryana Development and Regulation of Urban Areas Act, 1975 — Section 10, 11, 2(3), 21, 3Punjab New Capital (Periphery) Control Act, 1952 — Section 4
High Courts27 Aug 2003
Balmukand and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 136 PLR 610 : (2003) 4 RCR(Civil) 670
Land Acquisition Act, 1894 — Section 18
High Courts27 Aug 2003Dismissed
The State of Punjab Vs Subhash Chander
Punjab And Haryana At Chandigarh · (2004) CriLJ 416 : (2003) 4 RCR(Criminal) 653 : (2003) 4 RCR(Criminal) 477
Criminal Procedure Code, 1973 (CrPC) — Section 16A, 260Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts27 Aug 2003Dismissed
Municipal Committee Vs Deva Ram
Punjab And Haryana At Chandigarh · (2004) 136 PLR 861 : (2004) 1 RCR(Civil) 481
Haryana Municipal Act, 1973 — Section 235
High Courts27 Aug 2003Dismissed
Surinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 BC 155 : (2005) 139 PLR 470 : (2004) 1 RCR(Criminal) 930
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Aug 2003
State of Haryana Vs Krishan Lal
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 153 : (2004) 1 Cri.CC 78 : (2003) 4 RCR(Criminal) 615
High Courts27 Aug 2003
Sehjad (Died) through LRs. Vs Shanti Devi
Punjab And Haryana At Chandigarh · (2004) 1 LJR 760 : (2003) 4 RCR(Civil) 846
High Courts27 Aug 2003
State Vs Dev Raj
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 458 : (2004) 2 Cri.CC 5 : (2003) 4 RCR(Criminal) 763
High Courts27 Aug 2003
State of Haryana Vs Rattan Lal
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 634 : (2004) 1 CLR 503 : (2004) 1 Cri.CC 346 : (2003) 4 RCR(Criminal) 915
High Courts27 Aug 2003
State of Punjab Vs Mulakh Raj
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 552 : (2004) 1 RCR(Criminal) 19
High Courts27 Aug 2003
State of Haryana Vs Ramesh Kumar
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 24 : (2004) 1 Cri.CC 13 : (2003) 4 RCR(Criminal) 410