High Courts09 Sept 2003
Kamlesh Kumari Vs Jagan Nath
Punjab And Haryana At Chandigarh · (2004) 2 CurLJ 1 : (2004) 1 RCR(Civil) 296
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 23 of 88
High Courts08 Sept 2003Allowed
Sat Pal (Died) through L. Rs. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 229 : (2004) 1 RCR(Criminal) 830
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts08 Sept 2003Dismissed
Prem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 135 PLR 819
Constitution of India, 1950 — Article 14, 226, 227Penal Code, 1860 (IPC) — Section 300, 409, 420, 457, 471
High Courts08 Sept 2003Dismissed
Sachdeva and Sons Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 264 ITR 695
High Courts05 Sept 2003Dismissed
Income Tax Officer Vs Jagdish Ram Manak Chand Jain and Others
Punjab And Haryana At Chandigarh · (2003) 184 CTR 570 : (2004) 266 ITR 220 : (2003) 4 RCR(Criminal) 889
Income Tax Act, 1961 — Section 143(2), 276C, 277
High Courts05 Sept 2003
Puran and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 963 : (2004) 1 FJCC 212 : (2004) 1 RCR(Criminal) 11
High Courts05 Sept 2003
Chet Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 90 : (2003) 4 RCR(Criminal) 472
High Courts05 Sept 2003Allowed
Kashmir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 459 : (2004) 1 RCR(Criminal) 112
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482
High Courts05 Sept 2003Dismissed
Chiman Lal and Others Vs Shree Ganesh Oil Industries
Punjab And Haryana At Chandigarh · (2004) 2 BC 189 : (2004) 138 PLR 631 : (2004) 1 RCR(Criminal) 325
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts05 Sept 2003Dismissed
Pradeep Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 762 : (2004) 2 RCR(Civil) 217
Constitution of India, 1950 — Article 19(1), 300APunjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 3, 4, 4(1), 6, 7
High Courts05 Sept 2003Dismissed
State of Haryana and Others Vs Dr. Mrs. Amita Chaudhary
Punjab And Haryana At Chandigarh · (2004) 136 PLR 209
High Courts04 Sept 2003Dismissed
Ram Narain and Others Vs Ram Lal and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 634 : (2003) 2 RCR(Rent) 660
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts04 Sept 2003Dismissed
Rajiv Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 809 : (2003) 4 RCR(Civil) 319
Constitution of India, 1950 — Article 243Haryana Municipal Election Rules, 1978 — Rule 70(4)
High Courts04 Sept 2003Dismissed
Kapur Sons Steels Pvt. Ltd. Vs Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 266 ITR 478
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 148
High Courts04 Sept 2003
Major K.Gurdev Singh Dhillon Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 610 : (2004) 1 Cri.CC 413 : (2003) 4 RCR(Criminal) 642
High Courts04 Sept 2003
Amrinder Singh Dhiman Vs Income Tax Officer-cum-Assessing Officer
Punjab And Haryana At Chandigarh · (2004) 192 CTR 351 : (2004) 269 ITR 378
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 80HHC
High Courts03 Sept 2003Dismissed
Ruldu Singh Vs Kulwant Rai
Punjab And Haryana At Chandigarh · (2004) 136 PLR 883 : (2004) 1 RCR(Civil) 388
High Courts03 Sept 2003Dismissed
Santa Singh and Another Vs Parkash Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 261 : (2004) 136 PLR 213 : (2004) 1 RCR(Civil) 434
Limitation Act, 1963 — Section 31
High Courts03 Sept 2003Dismissed
Bachan Singh Vs Sadhu Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 65 : (2004) 1 CivCC 631 : (2004) 136 PLR 206 : (2004) 1 RCR(Civil) 301
Civil Procedure Code, 1908 (CPC) — Section 100Punjab Land Revenue Act, 1887 — Section 158, 80
High Courts03 Sept 2003Allowed
Daulat Singh (Dead) through LRs. Vs Dilbagh Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 871 : (2004) 1 RCR(Civil) 369