High Courts16 Sept 2003Dismissed
Manoj Kumar Vs Prabhu Ram
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 73 : (2003) 4 RCR(Criminal) 887
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 306
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 21 of 88
High Courts16 Sept 2003Allowed
The State of Haryana and Others Vs Sukhbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 101 FLR 63 : (2004) 2 ILR (P&H) 431 : (2004) 1 LLJ 317 : (2003) 135 PLR 806
Industrial Disputes Act, 1947 — Section 11A
High Courts16 Sept 2003
Ved Parkash Vs Parshottam Dass and another
Punjab And Haryana At Chandigarh · (2004) 2 ICC 363 : (2004) 1 RCR(Civil) 361
High Courts16 Sept 2003
Jagir Singh, Lt.Col. Vs Union of India
Punjab And Haryana At Chandigarh · (2004) 1 LJR 16 : (2004) 1 RCR(Civil) 299
High Courts16 Sept 2003
Piara Singh and Another Vs Sri Guru Arjan Dev College
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 397 : (2004) 136 PLR 162 : (2003) 4 RCR(Civil) 532
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts16 Sept 2003Dismissed
Parminder Singh Garcha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 75
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)
High Courts15 Sept 2003Dismissed
Commissioner of C. Ex. Vs Jagatsons Industries
Punjab And Haryana At Chandigarh · (2004) 114 ECR 176 : (2004) 166 ELT 441
Central Excises and Salt Act, 1944 — Section 35H(1)
High Courts15 Sept 2003Allowed
V.P. Prasher Vs Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 767 : (2004) 1 RCR(Civil) 433
High Courts15 Sept 2003
Commissioner of Income Tax Vs Ms. Monica Oswal, Jawahar Lal Oswal and Miss Ruchika Oswal
Punjab And Haryana At Chandigarh · (2004) 190 CTR 56 : (2004) 267 ITR 308
Income Tax Act, 1961 — Section 143(3), 260A
High Courts15 Sept 2003Dismissed
Hari Chand Ramesh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 127 : (2003) 4 RCR(Civil) 644 : (2004) 136 STC 508
Constitution of India, 1950 — Article 14, 19(1)Haryana General Sales Tax Rules, 1975 — Rule 35(1)
High Courts15 Sept 2003Dismissed
Mohammad Yunis Vs Malooki and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 115 : (2004) 136 PLR 330 : (2004) 1 RCR(Civil) 476
Constitution of India, 1950 — Article 1(1), 13, 14, 15, 15(3)Protection of Human Rights Act, 1993 — Section 12, 2Succession Act, 1925 — Section 118
High Courts12 Sept 2003
Veero Devi and Others Vs Oriental Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2005) 1 ACC 674
High Courts12 Sept 2003Dismissed
Balwinder Singh Vs The State Transport Appellate Tribunal and Another
Punjab And Haryana At Chandigarh · (2004) 1 ACC 594 : (2004) 136 PLR 98 : (2003) 4 RCR(Civil) 717
Motor Vehicles Act, 1988 — Section 80(2)
High Courts12 Sept 2003
Anish Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CLR 491 : (2003) 3 Cri.CC 193 : (2003) 3 Crimes 525 : (2003) 2 FJCC 45 : (2003) 4 RCR(Criminal) 813
High Courts12 Sept 2003Allowed
Smt. Beero Devi and Others Vs The Oriental Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 38 : (2004) ACJ 1835 : (2004) 136 PLR 261
Motor Vehicles Act, 1988 — Section 166
High Courts12 Sept 2003Allowed
Sahib Singh and Others Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 431 : (2004) ACJ 1706 : (2004) 136 PLR 30
Motor Vehicles Act, 1988 — Section 149
High Courts11 Sept 2003Dismissed
Mohd. Zakir Hussain Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 641 : (2003) 4 RCR(Criminal) 661
Constitution of India, 1950 — Article 19(1)(d), 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 156, 156(1), 156(3)Penal Code, 1860 (IPC) — Section 10, 120B, 124A, 148, 153A
High Courts11 Sept 2003
Chandgi Ram Vs Haryana State
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 494
High Courts11 Sept 2003
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 221 : (2004) 1 CLR 275 : (2004) 1 Cri.CC 308 : (2003) 4 RCR(Criminal) 647
High Courts10 Sept 2003Dismissed
Darshan Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 100 : (2004) 1 RCR(Criminal) 16
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50