High Courts10 Sept 2003Allowed
Yash Pal Singh Vs Raj Pal Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 142 : (2004) 136 PLR 700 : (2004) 1 RCR(Civil) 255
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 22 of 88
High Courts10 Sept 2003Dismissed
Chunni Lal and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 59 : (2004) 1 CivCC 586 : (2003) 4 RCR(Civil) 680
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Limitation Act, 1963 — Article 64, 65
High Courts10 Sept 2003Allowed
Raman Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 50 : (2004) 1 RCR(Criminal) 956
Penal Code, 1860 (IPC) — Section 363, 366
High Courts10 Sept 2003Allowed
State Bank of India Vs H. Satish Hosiery Factory and Another
Punjab And Haryana At Chandigarh · (2004) 2 BC 223 : (2005) 1 CivCC 738 : (2004) 1 CivCC 553 : (2004) 136 PLR 337 : (2005) 1 RCR(Civil) 120
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts10 Sept 2003
State of Haryana Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 812 : (2004) 1 RCR(Criminal) 144
High Courts10 Sept 2003
Harbhajan Vs Ruppa and another
Punjab And Haryana At Chandigarh · (2004) 1 LJR 406 : (2004) 1 RCR(Civil) 120
High Courts10 Sept 2003
Chander Khan (Dead) through LRs. Vs Suleman and others
Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 636 : (2004) 2 ICC 433 : (2004) 1 RCR(Civil) 389
High Courts10 Sept 2003
Krishan Lal and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 385
High Courts10 Sept 2003
Malkhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 357
High Courts10 Sept 2003
Piare Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 455
High Courts10 Sept 2003
State of Punjab Vs Dalip Kumar
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 588 : (2004) 1 Cri.CC 457 : (2003) 4 RCR(Criminal) 852
High Courts10 Sept 2003
Harpal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 255 : (2004) 1 CCJ 47 : (2004) 1 RCR(Criminal) 480
High Courts10 Sept 2003
State of Punjab Vs Balbir Singh
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 164 : (2004) 1 Cri.CC 396 : (2003) 4 RCR(Criminal) 618
High Courts10 Sept 2003
Parkash Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 686
High Courts10 Sept 2003Allowed
Pritam Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2003) 135 PLR 769 : (2004) 1 RCR(Civil) 425
Land Acquisition Act, 1894 — Section 23
High Courts10 Sept 2003Allowed
Prema Nand Chela Shri Girdhari Nand Swami Chela Arjan Dass Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2004) 136 PLR 234
Land Acquisition Act, 1894 — Section 23
High Courts10 Sept 2003Dismissed
Santa (Dead) through LRs. Vs Partapa and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 888 : (2004) 1 RCR(Civil) 493
High Courts09 Sept 2003Dismissed
Punjab Digital Industries System Limited Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 453 : (2004) 136 PLR 328 : (2004) 1 RCR(Civil) 758
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts09 Sept 2003Dismissed
Randhir Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) CriLJ 479 : (2003) 4 RCR(Criminal) 651
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)Penal Code, 1860 (IPC) — Section 182
High Courts09 Sept 2003Allowed
State of Punjab Vs Kashmir Singh and Another
Punjab And Haryana At Chandigarh · (2004) 101 FLR 65 : (2004) 2 LLJ 752 : (2003) 135 PLR 808
Industrial Disputes Act, 1947 — Section 10(1)