High Courts03 Sept 2003Allowed
Smt. Raj Pati alias Roshni Vs Sh. Dharam Singh and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 604 : (2004) 136 PLR 193 : (2003) 4 RCR(Civil) 540
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 24 of 88
High Courts03 Sept 2003
Kailash Wati and others Vs Karam Chand
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 559
High Courts03 Sept 2003
Sarjo and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 2 LJR 405 : (2004) 2 RCR(Civil) 19
High Courts03 Sept 2003
Shri Ram Vs State Bank of India
Punjab And Haryana At Chandigarh · (2004) 2 ICC 390
High Courts03 Sept 2003
State of Haryana Vs Kishan and others
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 824 : (2004) 1 RCR(Criminal) 340
High Courts03 Sept 2003
Jora Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 613 : (2004) 1 Cri.CC 813 : (2003) 4 RCR(Criminal) 749
High Courts03 Sept 2003
Mohar Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 78 : (2004) 1 Cri.CC 449 : (2003) 4 RCR(Criminal) 469
High Courts03 Sept 2003
State of Punjab Vs Nikku Singh
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 47 : (2004) 1 Cri.CC 48 : (2003) 4 RCR(Criminal) 421
High Courts03 Sept 2003Allowed
Smt. Dhan Devi Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 876
Land Acquisition Act, 1894 — Section 23
High Courts03 Sept 2003Allowed
Jaswinder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 644
Land Acquisition Act, 1894 — Section 18
High Courts03 Sept 2003Dismissed
State of Punjab Vs Des Raj and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 113 : (2004) 1 RCR(Civil) 121
Civil Procedure Code, 1908 (CPC) — Section 80Essential Commodities Act, 1955 — Section 7
High Courts03 Sept 2003Dismissed
Chanan Kaur alias Channo Vs Pakhar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 121 : (2004) 1 CivCC 259 : (2004) 1 CivCC 225 : (2004) 1 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114, 78, 85Registration Act, 1908 — Section 32, 33
High Courts03 Sept 2003Dismissed
Baldev Raj Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 658 : (2003) 4 RCR(Criminal) 629
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 34
High Courts03 Sept 2003Allowed
Munjal Gases, Etc. and Others Vs Regional Manager, State Bank of India and Others
Punjab And Haryana At Chandigarh · (2004) 1 CTLJ 570 : (2004) 136 PLR 844 : (2004) 1 RCR(Civil) 439
Contract Act, 1872 — Section 178Sales of Goods Act, 1930 — Section 2
High Courts02 Sept 2003Dismissed
Krishan Gopal Vs Uttar Haryana Bijli Vitran Nigam and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 159
Electricity (Supply) Act, 1948 — Section 79
High Courts01 Sept 2003
Charan Singh and another Vs Union of India
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 467
High Courts01 Sept 2003
Commissioner of C. Ex. Vs Raj and Sandeep Ltd.
Punjab And Haryana At Chandigarh · (2004) 168 ELT 307
Central Excises and Salt Act, 1944 — Section 35H
High Courts29 Aug 2003Allowed
Triveni Castings (P) Ltd. Vs Sales Tax Tribunal-1 and Others
Punjab And Haryana At Chandigarh · (2004) 137 STC 221
Haryana General Sales Tax Act, 1973 — Section 39, 39(5)
High Courts29 Aug 2003Allowed
Suresh Chand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 40
Land Acquisition Act, 1894 — Section 11A, 6
High Courts29 Aug 2003Dismissed
Bhagwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 739 : (2004) 1 RCR(Criminal) 719
Penal Code, 1860 (IPC) — Section 363, 366A, 506