High Courts27 Aug 2003
Dod Ram and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 CLR 82 : (2004) 3 RCR(Criminal) 485
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 26 of 88
High Courts27 Aug 2003Allowed
Jasmer Singh and Others Vs Sajjan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 7 : (2004) 1 RCR(Civil) 562
High Courts27 Aug 2003Allowed
Avtar Singh and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 95 : (2004) 1 RCR(Civil) 693
Land Acquisition Act, 1894 — Section 18
High Courts27 Aug 2003Allowed
Hans Raj (Dead) through L.Rs. Vs Karmi and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 315 : (2004) 2 CivCC 17 : (2004) 2 ILR (P&H) 93 : (2004) 136 PLR 862 : (2004) 1 RCR(Civil) 473
Hindu Succession Act, 1956 — Section 10, 14Punjab Municipal Act, 1911 — Section 188Transfer of Property Act, 1882 — Section 51
High Courts27 Aug 2003Allowed
Niranjan Singh (Dead) through LRs. Vs Bant Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 334 : (2004) 136 PLR 485 : (2004) 1 RCR(Civil) 109
Evidence Act, 1872 — Section 50
High Courts27 Aug 2003
Kanshi Ram, Asa Ram and Piara Vs Punjab State Electricity Board and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 816 : (2004) 1 RCR(Civil) 690
High Courts27 Aug 2003
Union of India Vs Kaulan Devi and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 396
High Courts26 Aug 2003Dismissed
Sukhdev Kaur and Others Vs Hoshiar Singh and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 178 : (2004) 1 RCR(Civil) 263
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 12, 20, 21
High Courts26 Aug 2003
Virender Singh Vs Nagar Prishad and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 654 : (2003) 4 RCR(Civil) 539
Civil Procedure Code, 1908 (CPC) — Section 115, 80, 80(2)
High Courts26 Aug 2003Dismissed
Ranjit Singh and Others Vs Kamaljit Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 318 : (2004) 136 PLR 576 : (2003) 4 RCR(Civil) 639
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(1), Order 21 Rule 58(2)
High Courts26 Aug 2003Allowed
Lakhbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 405 : (2004) 1 RCR(Criminal) 829
Penal Code, 1860 (IPC) — Section 323, 326
High Courts26 Aug 2003
Joginder Pal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 161
High Courts26 Aug 2003Allowed
The Head Master, Government High School Vs Ajit Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 433 : (2003) 135 PLR 820
Industrial Disputes Act, 1947 — Section 25F
High Courts26 Aug 2003Dismissed
Balkar Singh Vs Mohabat Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 340 : (2004) 1 CivCC 475 : (2004) 136 PLR 52 : (2003) 4 RCR(Civil) 404
Specific Relief Act, 1963 — Section 12(4)
High Courts26 Aug 2003
State of Haryana Vs Multan Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 131 : (2004) 1 Cri.CC 60 : (2003) 4 RCR(Criminal) 503
High Courts26 Aug 2003Dismissed
Mandir Jai Bajrang Bali Parbandhak Sabha (Regd. Society) and Others Vs Municipal Corporation and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 643 : (2003) 4 RCR(Civil) 537
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Aug 2003Dismissed
Sewa Singh Vs Babu Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 457 : (2003) 4 RCR(Civil) 821
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Aug 2003Allowed
Hukam Chand Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 485 : (2003) 135 PLR 821
Industrial Disputes Act, 1947 — Section 25B
High Courts25 Aug 2003Dismissed
Harish Kumar and Others Vs Municipal Committee and ?????
Punjab And Haryana At Chandigarh · (2003) 135 PLR 890 : (2003) 4 RCR(Civil) 174
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Haryana Municipal Act, 1973 — Section 208, 209, 240, 52
High Courts25 Aug 2003Dismissed
Mansi Devi and Others Vs Ram Kishan and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 460 : (2003) 4 RCR(Civil) 822
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17