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Punjab And Haryana At Chandigarh judgments, 2003

1,755 judgments · page 27 of 88

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High Courts25 Aug 2003Dismissed

The Oriental Insurance Company Limited Vs Kulbir Singh and Others

Punjab And Haryana At Chandigarh · (2004) 2 ACC 767 : (2004) ACJ 838 : (2003) 135 PLR 650 : (2003) 4 RCR(Civil) 711 : (2004) 1 RCR(Civil) 263

Evidence Act, 1872 — Section 44Motor Vehicles Act, 1988 — Section 166, 170
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High Courts22 Aug 2003

Islam Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 445 : (2004) 1 RCR(Criminal) 895

Penal Code, 1860 (IPC) — Section 376
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High Courts22 Aug 2003

Sadhu Singh Balmiki and others Vs Financial Commissioner, Revenue, Punjab and others

Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 814

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High Courts22 Aug 2003

Gurdas Ram Vs Sukhdevi and another

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 363

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High Courts22 Aug 2003

Harbans Devi (deceased) Vs Kuldip Singh and others

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 482

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High Courts22 Aug 2003Dismissed

Commissioner of Income Tax Vs Gheru Lal Bal Chand

Punjab And Haryana At Chandigarh · (2003) 185 CTR 97 : (2004) 269 ITR 386 : (2004) 135 TAXMAN 525

Income Tax Act, 1961 — Section 254(2)
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High Courts22 Aug 2003Dismissed

Sant Kaur @ Santo Vs Tej Kaur and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 815 : (2003) 4 RCR(Civil) 419

Representation of the People Act, 1951 — Section 74(1)
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High Courts22 Aug 2003Allowed

Ganpat and Another Vs Khiali and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 110

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 38
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High Courts21 Aug 2003Dismissed

Vijay Kumar @ Vijay Singh Vs Dariya Singh

Punjab And Haryana At Chandigarh · (2004) 2 CivCC 447 : (2004) 136 PLR 714 : (2004) 1 RCR(Civil) 125

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts21 Aug 2003Allowed

Shakuntla Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 100 : (2003) 135 PLR 704

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High Courts21 Aug 2003Allowed

Sanjay Kumar Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2004) 1 LLJ 816 : (2003) 135 PLR 812

Industrial Disputes Act, 1947 — Section 10(1)
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High Courts21 Aug 2003

Maman Chand Budhia Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 635

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High Courts21 Aug 2003

Tarlochan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 1 AICLR 647 : (2003) 4 AICLR 559 : (2004) 1 Cri.CC 543 : (2003) 4 RCR(Criminal) 867

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High Courts21 Aug 2003

Smt. Anju Bala Vs Vipin Oberoi

Punjab And Haryana At Chandigarh · (2004) 136 PLR 468 : (2003) 4 RCR(Civil) 835

Guardians and Wards Act, 1890 — Section 9
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High Courts19 Aug 2003Dismissed

Commissioner of Income Tax Vs Somani Pilkingtons Ltd.

Punjab And Haryana At Chandigarh · (2004) 186 CTR 236 : (2004) 266 ITR 388

Income Tax Act, 1961 — Section 256(2)
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High Courts19 Aug 2003

Commissioner of Income Tax Vs B. Rai

Punjab And Haryana At Chandigarh · (2004) 186 CTR 244 : (2003) 264 ITR 617

Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 226
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High Courts19 Aug 2003

Guru Datt (Dead) through LRs. and others Vs Lekh Raj and others

Punjab And Haryana At Chandigarh · (2005) 1 Marr.LJ 517 : (2004) 1 RCR(Civil) 446

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High Courts18 Aug 2003Dismissed

Raghbir Singh Vs Kapoor Singh

Punjab And Haryana At Chandigarh · (2004) 136 PLR 163

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 115
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High Courts18 Aug 2003Partly Allowed

Manti and Others Vs Sarwati Devi and Others

Punjab And Haryana At Chandigarh · (2004) 1 CivCC 233 : (2004) 136 PLR 397 : (2003) 4 RCR(Civil) 677

Limitation Act, 1963 — Article 58
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High Courts18 Aug 2003Allowed

Fulla Devi alias Fullo Devi Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2005) ACJ 51 : (2004) 2 ILR (P&H) 424 : (2004) 136 PLR 391 : (2003) 4 RCR(Civil) 671

Civil Procedure Code, 1908 (CPC) — Section 100
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