High Courts24 Sept 2003Dismissed
Dayal Chand Vs Smt. Chandi
Punjab And Haryana At Chandigarh · (2004) 136 PLR 218 : (2004) 1 RCR(Rent) 141
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 19 of 88
High Courts24 Sept 2003
Shashi Bala and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 137 PLR 63 : (2004) 1 RCR(Civil) 698
Land Acquisition Act, 1894 — Section 18
High Courts24 Sept 2003Allowed
Rajinder Pal Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 64
Constitution of India, 1950 — Article 14, 15, 16, 233, 233(2)Haryana Civil Services (Judicial Branch) Rules, 1951 — Rule 1, 10, 11, 4, 7
High Courts24 Sept 2003Dismissed
Satinder Singh Vs Punjab State
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 657 : (2003) 4 RCR(Criminal) 616
Essential Commodities Act, 1955 — Section 7
High Courts24 Sept 2003Dismissed
State of Punjab Vs Nek Singh
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 137 : (2004) 1 RCR(Civil) 358
Land Acquisition Act, 1894 — Section 6
High Courts23 Sept 2003Dismissed
The Market Committee Vs Ganda Ram Kewal Krishan, Commission Agent
Punjab And Haryana At Chandigarh · (2004) 136 PLR 568 : (2003) 4 RCR(Civil) 629
Punjab Agricultural Produce Markets Act, 1961 — Section 23A
High Courts23 Sept 2003Dismissed
Vijay Kumar Vs Tarlok Chand
Punjab And Haryana At Chandigarh · (2004) 136 PLR 853 : (2004) 1 RCR(Civil) 462
Registration Act, 1908 — Section 17(1)
High Courts23 Sept 2003Dismissed
Jasdeep Singh Bains and Others Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2004) 2 BC 344
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420Prize Chits and Money Circulation Schemes Banning Act, 1978 — Section 3, 4
High Courts23 Sept 2003
Manju Bansal and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 648 : (2005) 3 CLR 578 : (2005) 1 RCR(Criminal) 30
High Courts23 Sept 2003Dismissed
Rajan Kohli and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) CriLJ 1274 : (2003) 4 RCR(Criminal) 720
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts22 Sept 2003
Sunil Chum Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 136 PLR 281 : (2004) 2 RCR(Criminal) 890
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts22 Sept 2003
Harkesh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 10 : (2004) 1 RCR(Criminal) 743
High Courts22 Sept 2003Allowed
Kishan Lal Vs Chandro
Punjab And Haryana At Chandigarh · AIR 2004 P&H 79
Specific Relief Act, 1963 — Section 16
High Courts22 Sept 2003Dismissed
Maya Construction Company and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 35 : (2004) 136 PLR 33
Constitution of India, 1950 — Article 19(1)
High Courts19 Sept 2003
Vinod Kumar Sud and Another Vs Bansi Lal Narinder Kumar through its Proprietor
Punjab And Haryana At Chandigarh · (2004) 136 PLR 593
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts19 Sept 2003Allowed
Atul Kumar and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 445 : (2003) 4 RCR(Criminal) 404
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 2(1), 52, 53Penal Code, 1860 (IPC) — Section 147, 149, 302, 323
High Courts19 Sept 2003Dismissed
Bhuna Co-operative Sugar Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 185 CTR 485 : (2004) 267 ITR 759 : (2004) 135 TAXMAN 496
Income Tax Act, 1961 — Section 143(1), 143(1A), 43B
High Courts19 Sept 2003
Pankaj Bansal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 433 : (2004) 1 Cri.CC 97 : (2003) 4 RCR(Criminal) 754
High Courts19 Sept 2003Allowed
Dr. Khazan Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 298
Punjab Civil Services Rules — Rule 3.26, 5.32A(C)
High Courts18 Sept 2003
Jai Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2003) 2 PLJ 315 : (2003) 4 RCR(Civil) 840