High Courts25 Sept 2003Dismissed
Chandhan Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 573 : (2004) 1 RCR(Criminal) 724
Criminal Procedure Code, 1973 (CrPC) — Section 438Drugs and Cosmetics Act, 1940 — Section 17
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 18 of 88
High Courts25 Sept 2003
Satish Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 539 : (2004) 1 Cri.CC 443 : (2003) 4 RCR(Criminal) 851
High Courts25 Sept 2003Allowed
Balbir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2004) CriLJ 1864 : (2003) 4 RCR(Criminal) 769
Probation of Offenders Act, 1958 — Section 12, 4
High Courts25 Sept 2003Dismissed
Jagdish Singh and Others Vs Director, Rural Development and Panchayats-cum-Commissioner and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 693 : (2004) 1 RCR(Civil) 253
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts25 Sept 2003Dismissed
Rishi Pal and Others Vs Commissioner, Ambala Division and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 479 : (2004) 1 RCR(Civil) 26
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 2(4), 7
High Courts25 Sept 2003Dismissed
Kamla Devi Vs Sat Pal and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 877 : (2003) 2 RCR(Rent) 648
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts24 Sept 2003Allowed
Sham Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) CriLJ 1665 : (2003) 4 RCR(Criminal) 872
Essential Commodities Act, 1955 — Section 7
High Courts24 Sept 2003Dismissed
Birbal Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2004) 136 PLR 777 : (2003) 2 RCR(Rent) 657
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts24 Sept 2003Allowed
Sucha Singh Langah and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 705 : (2004) 1 RCR(Civil) 245
Sikh Gurdwaras Act, 1925 — Section 142, 42, 45(3), 52, 76
High Courts24 Sept 2003Allowed
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 136 PLR 885 : (2004) 1 RCR(Civil) 442
Land Acquisition Act, 1898 — Section 18
High Courts24 Sept 2003
Subash Chander Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 97 : (2004) 1 RCR(Civil) 695
Land Acquisition Act, 1894 — Section 18, 4
High Courts24 Sept 2003Allowed
Balwinder Singh @ Binder Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 707 : (2004) 1 RCR(Criminal) 737
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts24 Sept 2003
State of Punjab Vs Jagdev Singh and others
Punjab And Haryana At Chandigarh · (2003) 09 P&H CK 0095
High Courts24 Sept 2003
State of Punjab Vs Guru Dutt and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 399
High Courts24 Sept 2003
Joginder Kaur Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 575
High Courts24 Sept 2003
State of Haryana and another Vs Bhim Sain and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 565
High Courts24 Sept 2003
State of Punjab Vs Balwant Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 386
High Courts24 Sept 2003
Bhajan Singh (Died) through LRs. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Civil) 612
High Courts24 Sept 2003
State of Punjab Vs Shanti Nath
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 745
High Courts24 Sept 2003
Chhinda Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 870 : (2004) 1 CCJ 17 : (2004) 1 RCR(Criminal) 709