High Courts08 Oct 2003Dismissed
State of Punjab Vs Sh. Nand Kishore Jain
Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 275 : (2004) 136 PLR 283 : (2004) 1 RCR(Civil) 566
Arbitration Act, 1940 — Section 37(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 16 of 88
High Courts08 Oct 2003Allowed
Punjab Wakf Board Vs Laique Ahmad
Punjab And Haryana At Chandigarh · AIR 2004 P&H 236 : (2004) 4 RCR(Civil) 580
Administration of Evacuee Property Act, 1950 — Section 11Waqf Act, 1954 — Section 66H, 8
High Courts08 Oct 2003Dismissed
Shri Karam Chand (Died) through LRs. Vs Piare Lal
Punjab And Haryana At Chandigarh · (2004) 138 PLR 314 : (2003) 2 RCR(Rent) 659
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1)Punjab Relief of Indebtedness Act, 1934 — Section 31
High Courts08 Oct 2003Dismissed
Amrit Sagar Kayshap Vs Shri Mohinder Singh
Punjab And Haryana At Chandigarh · (2004) 138 PLR 311 : (2004) 1 RCR(Rent) 477
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(1), 15(5)
High Courts08 Oct 2003Allowed
Dinesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 383 : (2004) 1 RCR(Criminal) 815
Penal Code, 1860 (IPC) — Section 190, 342, 458
High Courts08 Oct 2003
Sarwan Singh (Dead) through LRs. Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 603
High Courts08 Oct 2003
Joginder Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2004) 2 LJR 345 : (2004) 2 RCR(Civil) 623
High Courts08 Oct 2003
Umrao Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 LJR 587 : (2004) 1 RCR(Civil) 128
High Courts08 Oct 2003
Baba Dudha Hari Giri Gaushala, Uchana, Tehsil Narwana and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 615
High Courts08 Oct 2003
Dharam Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 613 : (2004) 1 AICLR 277 : (2004) 1 Cri.CC 465 : (2003) 4 RCR(Criminal) 908
High Courts08 Oct 2003
State of Haryana Vs Vinod Goel
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 840 : (2004) 1 RCR(Criminal) 361
High Courts08 Oct 2003
Gora Lal and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 698
High Courts08 Oct 2003Allowed
Shri Ganesh Trading Company Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 187 CTR 382 : (2004) 265 ITR 495
Income Tax Act, 1961 — Section 271, 273(1), 273A
High Courts08 Oct 2003
Mahant Lachhman Dass Vs Puran Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 743
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Oct 2003Allowed
Mohan Singh alias Surinder Mohan Singh Vs Gurdit Singh and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 149 : (2004) 137 PLR 729
High Courts08 Oct 2003
Shri Ganesh Trading Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 134 TAXMAN 441
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139, 148, 215, 217, 271
High Courts08 Oct 2003Dismissed
Kewal Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 160 : (2003) 4 RCR(Criminal) 899
Penal Code, 1860 (IPC) — Section 304
High Courts07 Oct 2003
Gurmukh Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 378
High Courts07 Oct 2003
Hari Krishan Joshi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 393 : (2004) 1 Cri.CC 784 : (2003) 4 RCR(Criminal) 854
High Courts07 Oct 2003Dismissed
Smt. Nimmo Devi and Another Vs Smt. Manni Devi and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 625 : (2004) 137 PLR 385 : (2004) 2 RCR(Civil) 172
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 5(5)