High Courts15 Oct 2003Dismissed
Prem Chand (Prem Parkash) Vs Ashok Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 715 : (2004) 1 RCR(Rent) 212
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 14 of 88
High Courts15 Oct 2003Dismissed
Swaran Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 120 : (2003) 4 RCR(Criminal) 847 : (2004) 1 RCR(Criminal) 20
Penal Code, 1860 (IPC) — Section 307, 34
High Courts15 Oct 2003Dismissed
Amar Singh Vs Gopal and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 321 : (2004) 1 RCR(Rent) 108
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts15 Oct 2003Allowed
Hoshiar Singh Vs Ram Kumar and Others
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 186 : (2004) 137 PLR 818
High Courts15 Oct 2003Allowed
Lachhman Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 531 : (2004) 1 RCR(Criminal) 363
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts15 Oct 2003Dismissed
Hardev Singh and Another Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 685 : (2004) 1 RCR(Rent) 200
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 15(5)
High Courts15 Oct 2003
State of Punjab Vs Sukhdev Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 360
High Courts15 Oct 2003
Harbans Singh Cheema Vs Harwant Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2005) 3 PLR 654 : (2005) 2 RCR(Civil) 35
High Courts15 Oct 2003
Govt. of Haryana through District Collector, Faridabad Vs Lehre (Died) through LRs.
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 612
High Courts15 Oct 2003
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 CLR 618 : (2004) 1 Cri.CC 561 : (2003) 4 RCR(Criminal) 896
High Courts15 Oct 2003
Assistant Collector Customs Vs Veda Singh and another
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 936 : (2004) 2 Cri.CC 152 : (2004) 1 RCR(Criminal) 126
High Courts15 Oct 2003
State of Punjab Vs Rajinder Pall (died) LRs.and another
Punjab And Haryana At Chandigarh · (2004) 2 LJR 855 : (2004) 1 RCR(Civil) 692
High Courts15 Oct 2003
Avtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 582 : (2004) 1 Cri.CC 375 : (2003) 4 RCR(Criminal) 904
High Courts15 Oct 2003Dismissed
Matu Ram (deceased) through LRs. Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 569
Hindu Succession Act, 1956 — Section 30, 6
High Courts15 Oct 2003Allowed
Ajit Singh (Dead) through his Lrs. and Another Vs Karam Singh (Dead) through his Lrs. and Others
Punjab And Haryana At Chandigarh · (2005) 2 BC 361 : (2005) 1 CivCC 228 : (2005) 139 PLR 88 : (2004) 4 RCR(Civil) 386
Transfer of Property Act, 1882 — Section 44
High Courts15 Oct 2003Allowed
Banarsi Dass Mohan Lal Vs Canara Bank
Punjab And Haryana At Chandigarh · (2005) 1 BC 66 : (2005) 127 CompCas 224
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts15 Oct 2003Dismissed
The Assistant Collector Customs Vs Veda Singh and Another
Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 152
Customs Act, 1962 — Section 11, 135
High Courts15 Oct 2003Dismissed
Jagtar Singh @ Jagga Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 607 : (2004) 2 RCR(Criminal) 380
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts15 Oct 2003Dismissed
Kulwant Singh Vs Phula Singh
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 156 : (2004) 2 RCR(Civil) 28
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 3
High Courts15 Oct 2003
Bhagwan Singh Vs Basant Cycle Stores and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 637 : (2004) 1 RCR(Rent) 157
East Punjab Urban Rent Restriction Act, 1949 — Section 13