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Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 46 of 94

High Courts18 Jul 2001Partly Allowed

P.S. Rao Vs The H.S.E.B.

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0165

Constitution of India, 1950 — Article 12, 14, 16, 226, 227Punishment and Appeal Rules, 1952 — Rule 8.15
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High Courts18 Jul 2001Dismissed

Gurcharan Singh Vs Mukhtiar Kaur

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 276 : (2002) 1 DMC 747 : (2002) 1 RCR(Civil) 536

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), Order 9 Rule 9Hindu Marriage Act, 1955 — Section 13
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High Courts18 Jul 2001Allowed

Mal Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 252

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
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High Courts18 Jul 2001Dismissed

Lekh Ram Vs Hari Chand

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 302

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 2 Rule 2, 115
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High Courts18 Jul 2001Dismissed

Mahavir Woollen Mills Vs Presiding Officer

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0080

Constitution of India, 1950 — Article 226, 227Employees State Insurance (General) Regulations, 1950 — Regulation 15, 17Industrial Disputes Act, 1947 — Section 2
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High Courts17 Jul 2001Dismissed

Sohan Lal Vs State of Haryana

Punjab And Haryana At Chandigarh · AIR 2002 P&H 96 : (2001) 4 RCR(Civil) 483

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 10
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