High Courts23 Jul 2001
R.K. Madan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0082
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 44 of 94
High Courts23 Jul 2001Allowed
Saroj Devi Vs Kurukshetra University, Kurukshetra
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0048
Constitution of India, 1950 — Article 226, 227
High Courts23 Jul 2001Dismissed
Sucha Singh Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · AIR 2002 P&H 46
Hindu Marriage Act, 1955 — Section 13
High Courts23 Jul 2001Allowed
Des Raj Dang Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 DMC 627 : (2001) 3 RCR(Criminal) 764
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Penal Code, 1860 (IPC) — Section 304
High Courts21 Jul 2001Dismissed
Lachhman Singh Vs The State (C.B.I. Chandigarh)
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 309
Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts20 Jul 2001
HAPPY FORGING LTD. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2001) 170 CTR 349
Income Tax Act, 1961 — Section 142, 143, 147, 148, 37
High Courts20 Jul 2001
Harcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 654
Constitution of India, 1950 — Article 21, 226Delhi Police Special Establishment Act, 1946 — Section 5, 6
High Courts20 Jul 2001Allowed
Amarjeet Singh Vs Zonal Manager, Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 594 : (2002) 1 RCR(Civil) 211
Contract Act, 1872 — Section 7
High Courts20 Jul 2001Dismissed
Shailesh Kumar Vs Mrs. Sandhya Gupta and Others
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 405 : (2002) 1 RCR(Civil) 441
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17(2)
High Courts20 Jul 2001Allowed
Commodore Harjit Singh Kang Vs H.C. Sharma
Punjab And Haryana At Chandigarh · (2001) 129 PLR 627 : (2001) 2 RCR(Rent) 379
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18, 2(HH)
High Courts20 Jul 2001Allowed
Harbhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 7
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts20 Jul 2001Dismissed
Netar Singh Vs Harnek Singh
Punjab And Haryana At Chandigarh · (2001) 3 CivCC 563 : (2001) 4 RCR(Civil) 524
High Courts20 Jul 2001Allowed
Gurmail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2002) CriLJ 201 : (2001) 4 RCR(Criminal) 641
Criminal Procedure Code, 1973 (CrPC) — Section 216, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25
High Courts20 Jul 2001Dismissed
State of Punjab Vs Harjeet Singh
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0085
Constitution of India, 1950 — Article 14, 16
High Courts20 Jul 2001Dismissed
Happy Forging Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 253 ITR 413
Income Tax Act, 1961 — Section 143(1), 148, 37(1), 43B
High Courts20 Jul 2001Allowed
Harjit Singh Kang Coommodore Vs H.C. Sharma
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0044
East Punjab Urban Rent Restriction Act, 1949 — Section 13A
High Courts20 Jul 2001Allowed
Madan Lal Vs The Presiding Officer
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0015
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10, 11A, 25
High Courts20 Jul 2001Allowed
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 327
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120
High Courts19 Jul 2001
RAM NATH JINDAL Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2001) 170 CTR 251
Income Tax Act, 1961 — Section 143, 16, 32, 34, 37
High Courts19 Jul 2001
Ram Nath Jindal and Another Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2001) 252 ITR 590
Income Tax Act, 1961 — Section 143(1), 16, 32, 32(1), 34