High Courts26 Jul 2001Allowed
Smt. Usha Rani Vs Lachhman Dass
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 469
Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 42 of 94
High Courts26 Jul 2001Dismissed
Haryana Financial Corporation, Chandigarh Vs Debt Recovery Tribunal, Delhi and Others
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0167
State Financial Corporations Act, 1951 — Section 29
High Courts26 Jul 2001Dismissed
Shri Kanhaiya Lal Khatak Vs Shri Manohar Lal and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 43 : (2002) 1 RCR(Civil) 65
Trusts Act, 1882 — Section 51
High Courts26 Jul 2001Allowed
Swarn Singh and Another Vs Narinder Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 40
Evidence Act, 1872 — Section 63
High Courts26 Jul 2001
Gurmail Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0144
Industrial Disputes Act, 1947 — Section 25B
High Courts26 Jul 2001
The Commissioner of Central Excise, Commissionerate-II, Chandigarh Vs M.C. Handa and Brothers, Jalandhar and Another
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0116
Central Excise Rules, 1944 — Rule 57GCentral Excises and Salt Act, 1944 — Section 35H(1)
High Courts26 Jul 2001Dismissed
Management Prerna Public School, Sirsa Vs National Open School, New Delhi and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 21 : (2002) 2 RCR(Civil) 1105 : (2002) 1 RCR(Civil) 88
Constitution of India, 1950 — Article 14, 226
High Courts26 Jul 2001Allowed
Krishan Vs Sardaras
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 164, 367, 439Penal Code, 1860 (IPC) — Section 323, 34, 364, 365, 366
High Courts26 Jul 2001Dismissed
Sher Singh and Others Vs Gram Panchayat of Village Kharora and Others
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts26 Jul 2001
Pritpal Bhatti Vs Tilak Raj
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 216 : (2002) 1 RCR(Civil) 235
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Jul 2001
Commissioner of Income Tax Vs Hansa Agencies (P.) Ltd.
Punjab And Haryana At Chandigarh · (2002) 253 ITR 493
Income Tax Act, 1961 — Section 125A, 144B, 254
High Courts26 Jul 2001Dismissed
Kapil Dev Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0030
Constitution of India, 1950 — Article 226, 227
High Courts25 Jul 2001Dismissed
M/S. Eco Electronics, Patiala and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 5
Punjab Municipal Act, 1911 — Section 61
High Courts25 Jul 2001Dismissed
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 222
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37
High Courts25 Jul 2001Dismissed
State of Punjab Vs Jit Singh
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0164
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 25
High Courts25 Jul 2001Dismissed
State of Haryana Vs Rakesh Sharma
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0162
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts25 Jul 2001Dismissed
National Insurance Co. Ltd. Vs Smt. Dharamwati and Others
Punjab And Haryana At Chandigarh · (2003) ACJ 1185 : AIR 2002 P&H 1 : (2002) 1 RCR(Civil) 229
Motor Vehicles Act, 1988 — Section 149
High Courts25 Jul 2001Dismissed
Maharshi Dayanand University Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0150
Constitution of India, 1950 — Article 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10, 11
High Courts25 Jul 2001
Devinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 461
High Courts25 Jul 2001Allowed
Pirthvi Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 3 RCR(Criminal) 796
Criminal Procedure Code, 1973 (CrPC) — Section 439