High Courts31 Jul 2001Dismissed
The Child Welfare Education Society (Regd.) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 231
Punjab Town Improvement Act, 1922 — Section 72(E)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 41 of 94
High Courts31 Jul 2001Dismissed
Jage Ram and others Vs Gram Panchayat and another
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0057
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4
High Courts31 Jul 2001Dismissed
Vinod Khurana Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 496 : (2002) 253 ITR 578
Income Tax Act, 1961 — Section 148, 234B
High Courts31 Jul 2001Dismissed
R.P. Nagpal Vs The Commissioner, Central Excise, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0040
Central Excises and Salt Act, 1944 — Section 35G(3)
High Courts31 Jul 2001Allowed
State of Punjab Vs Amar Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 585
High Courts31 Jul 2001Dismissed
Dr. Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0021
Constitution of India, 1950 — Article 14, 16, 226Haryana and Punjab Agricultural Universities Act, 1970 — Section 15, 15(1), 15(4)
High Courts31 Jul 2001
Jage Ram Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2002) 1 LJR 551 : (2002) 1 PLJ 214 : (2002) 2 PLR 263 : (2001) 3 PLR 742 : (2002) 1 RCR(Civil) 717 : (2002) 1 RCR(Civil) 455
High Courts30 Jul 2001Dismissed
Thandi Ram B LRs. Vs Kishan Lal
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 8
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts30 Jul 2001Allowed
Gurjant Singh Vs Gurdev Singh
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 82 : (2001) 4 RCR(Criminal) 35
Contempt of Courts Act, 1971 — Section 10, 12, 2
High Courts30 Jul 2001Dismissed
Ram Dayal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 36 : (2002) 1 RCR(Criminal) 380
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts30 Jul 2001Dismissed
Ishwar Chand Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0079
Constitution of India, 1950 — Article 12, 226, 310
High Courts30 Jul 2001
Sunita Vs Jugal Kishore
Punjab And Haryana At Chandigarh · (2005) 1 HLR 82 : (2005) 1 PLR 592 : (2004) 4 RCR(Civil) 784
High Courts27 Jul 2001Partly Allowed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 328
Penal Code, 1860 (IPC) — Section 324, 325, 326, 34
High Courts27 Jul 2001Allowed
Punjab and Sind Bank, New Delhi Vs State Bank of India, Rohtak and Others
Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 273
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 34 Rule 4
High Courts27 Jul 2001Dismissed
Prabhu Nath Vs Dharam Nath and Others
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 462
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts27 Jul 2001
Punjab and Sind Bank Vs Chand Singh and Others
Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0059
High Courts27 Jul 2001Dismissed
Ramesh Kumar Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (2002) 1 CivCC 650 : (2001) 4 RCR(Civil) 693
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts26 Jul 2001
Swarn Singh and another Vs Narinder Kaur and others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 40 : (2002) 1 CCC 361 : (2002) 1 CivCC 361 : (2002) 1 ICC 872 : (2002) 1 LJR 370 : (2002) 1 PLJ 209 : (2002) 1 RCR(Civil) 238
High Courts26 Jul 2001Partly Allowed
Varinder Pal Kashyapa Vs State Consumer Disputes Redressal Commission, Punjab and Another
Punjab And Haryana At Chandigarh · AIR 2001 P&H 366 : (2002) 1 ILR (P&H) 329
Constitution of India, 1950 — Article 235Consumer Protection Act, 1986 — Section 10(2), 24BConsumer Protection Rules, 1987 — Rule 3(5)
High Courts26 Jul 2001Allowed
R.K. Plastics Vs Punjab Land Development Reclamation and Corporation Ltd.
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 47 : (2001) 4 RCR(Civil) 783
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Article 119, 30