COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 39 of 94

High Courts07 Aug 2001

The Haryana State Co-operative Labour and Construction Federation Limited Vs The Commissioner of Income Tax, Patiala

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0017

Income Tax Act, 1961 — Section 256(1)Punjab Co-operative Societies Act, 1961 — Section 58 , 59

High Courts06 Aug 2001Allowed

Pawan Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 183 : (2002) 1 RCR(Criminal) 156

Penal Code, 1860 (IPC) — Section 302, 34

High Courts06 Aug 2001Dismissed

Jatinder Pal Singh and Another Vs Punjab Financial Corporation and Others

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0168

State Financial Corporations Act, 1951 — Section 31

High Courts06 Aug 2001Dismissed

State Transport, Punjab Vs Gurjit Singh

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0155

Constitution of India, 1950 — Article 226, 227

High Courts06 Aug 2001Allowed

Vikas Sharma Vs State of Haryana Mansvi Vs Guru Jambheshwar University

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0143

Constitution of India, 1950 — Article 226, 227

High Courts06 Aug 2001

Ram Gopal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 1 ICC 761 : (2002) 2 LJR 349 : (2002) 1 LLR 567 : (2002) 1 PLJ 32 : (2002) 1 RCR(Civil) 30

High Courts06 Aug 2001Allowed

Mohinder Singh and Others Vs Karnail Singh and Others

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 136

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 14

High Courts03 Aug 2001Allowed

Smt. Bhago Vs Ram Lal

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 538

Hindu Marriage Act, 1955 — Section 13

High Courts03 Aug 2001

Smt. Mari @ Madi Vs Matadin and Another

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 687 : (2002) 2 RCR(Civil) 657

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

High Courts03 Aug 2001Allowed

Kiran Bala alias Swarn Kanta Vs Sharan Kumar

Punjab And Haryana At Chandigarh · (2002) 2 DMC 564

Hindu Marriage Act, 1955 — Section 9

High Courts03 Aug 2001Allowed

Smt. Sudesh Rani Vs Harbaksh Singh

Punjab And Haryana At Chandigarh · (2002) 1 RCR(Civil) 468

Hindu Marriage Act, 1955 — Section 13, 23(1)

High Courts03 Aug 2001Allowed

Satpal and Brothers Vs Punjab National Bank, Thanesar and Another

Punjab And Haryana At Chandigarh · (2002) 2 CivCC 206 : (2001) 4 RCR(Civil) 741

Civil Procedure Code, 1908 (CPC) — Section 47

High Courts03 Aug 2001

United India Insurance Company Ltd. Vs Jatinder Kumari

Punjab And Haryana At Chandigarh · (2001) 3 LJR 752 : (2001) 4 RCR(Civil) 848

High Courts03 Aug 2001Allowed

Kala alias Krishan Pal Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 277

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 34, 356, 363, 364

High Courts03 Aug 2001Allowed

Dalvir Singh Dhirowal Vs Kanwaljit Singh

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 440

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5Conduct of Elections Rules, 1961 — Rule 2(2)Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 2(1), 30

High Courts03 Aug 2001

Atma Singh Vs Punjab State

Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0077

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227

High Courts03 Aug 2001Dismissed

Janak Raj Vs Bar Council of Punjab and Haryana and Another

Punjab And Haryana At Chandigarh · AIR 2001 P&H 374 : (2002) 1 ILR (P&H) 78 : (2002) 1 RCR(Civil) 178

Advocates Act, 1961 — Section 24(1)Bar Council of India Rules, 1975 — Rule 1, 3

High Courts03 Aug 2001Allowed

Sukhdev Singh Vs Financial Commissioner, Appeals (1), Punjab

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 781

Constitution of India, 1950 — Article 226

High Courts02 Aug 2001Dismissed

Jawahar Colony, Residents Welfare Association Vs Municipal Corporation, Faridabad

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 587

High Courts02 Aug 2001Allowed

Natho Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 133 PLR 97 : (2001) 3 RCR(Criminal) 798

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37, 50