High Courts13 Aug 2001Dismissed
New Karnal Trading Co. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2002) 2 ILR (P&H) 14 : (2002) 126 STC 430
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2001
1,880 judgments · page 37 of 94
High Courts13 Aug 2001Dismissed
Amarjeet Vs Divisional Canal Officer, Sonipat
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 745
Haryana Canal and Drainage Act, 1974 — Section 24
High Courts11 Aug 2001
Balwant Singh Vs Khushal Singh and another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 63 : (2004) 1 CurLJ 70 : (2004) 1 ICC 560 : (2003) 3 LJR 339 : (2003) 3 PLR 439 : (2004) 1 RCR(Civil) 806
High Courts10 Aug 2001Allowed
Balbir Singh Vs The Punjab State Cooperative Supply Marketing Fed. Ltd. and Others
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0214
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts10 Aug 2001Allowed
Market Committee, Mandi Mullanpur Vs Ram Sarup Rajinder Kumar
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 583
Punjab Agricultural Produce Markets Act, 1961 — Section 33(3)
High Courts10 Aug 2001Allowed
Jaswant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 507
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts10 Aug 2001Dismissed
Haryana State Cooperative Supply and Marketing Federation Limited Chandigarh Vs Y.N. Singhal
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0153
Constitution of India, 1950 — Article 226, 227Co-operative Societies Act, 1984 — Section 39Industrial Disputes Act, 1947 — Section 33
High Courts10 Aug 2001Dismissed
Shiv Murat Sharma Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0152
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11
High Courts10 Aug 2001Allowed
Bahadur Singh Vs Lakhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 394 : (2002) 1 RCR(Civil) 202
Specific Relief Act, 1963 — Section 16
High Courts10 Aug 2001Dismissed
Bachan Singh Vs Dalip Kaur Alia Deepo
Punjab And Haryana At Chandigarh · (2002) 2 CivCC 135 : (2002) 1 RCR(Civil) 839
High Courts10 Aug 2001
Paragon Academic and Cultural Society, Sas Nagar, Mohali and Another Vs Punjab Urban Planning and Development Authority, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2002) 2 RCR(Civil) 636
High Courts10 Aug 2001Allowed
Market Committee, Mandi Mullanpur Vs Ram Kumar Tilak Ram
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 481
High Courts10 Aug 2001Dismissed
M/s Hindustan Petroleum Corporation Ltd. Vs Tee Excise and Taxation Officer, Ambala Catt, Ambala and others
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0035
Haryana General Sales Tax Act, 1973 — Section 40
High Courts10 Aug 2001
Sarup Chand Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · AIR 2002 P&H 54
Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 54
High Courts09 Aug 2001Allowed
Malli Mal Sant Lal and Co. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2002) 126 STC 331
Punjab General Sales Tax Act, 1948 — Section 12(3), 14B
High Courts09 Aug 2001Allowed
Prem Lal Vs Presiding Officer
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0199
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts09 Aug 2001Allowed
Balkar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 275
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37, 42, 42(2), 50
High Courts09 Aug 2001Allowed
Reena Devi Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0170
Hindu Marriage Act, 1955 — Section 13(2)(iv)
High Courts09 Aug 2001Allowed
Attar Singh Vs The Presiding Officer, Labour Court, Hisar
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0162
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts09 Aug 2001Allowed
Achhar Singh Vs Smt. Gurdev Kaur and Others
Punjab And Haryana At Chandigarh · (2001) 08 P&H CK 0135