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Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 47 of 94

High Courts17 Jul 2001

R.K. Ranga Vs CBI Chandigarh

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 647

Criminal Procedure Code, 1973 (CrPC) — Section 164, 439Essential Commodities Act, 1955 — Section 7, 7(1)Penal Code, 1860 (IPC) — Section 109, 120
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High Courts16 Jul 2001Dismissed

Vijay Kumar Vs Ramesh Kumar

Punjab And Haryana At Chandigarh · (2001) 2 CriminalCC 636 : (2002) 2 RCR(Criminal) 677

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34
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High Courts13 Jul 2001Allowed

Rajbala Vs State of Haryana

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Criminal) 264

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 155(2), 156(1), 212
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