COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2001

1,880 judgments · page 48 of 94

High Courts13 Jul 2001Dismissed

State of Punjab and Others Vs Jagir Singh

Punjab And Haryana At Chandigarh · (2002) 1 ILR (P&H) 8

Civil Procedure Code, 1908 (CPC) — Section 80Penal Code, 1860 (IPC) — Section 323, 324, 325, 34Punjab Police Rules, 1934 — Rule 16.24, 16.24(1), 16.38, 16.38(1)

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High Courts12 Jul 2001

Highway Cycle Industries Ltd. Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2002) 253 ITR 66

Income Tax Act, 1961 — Section 37Payment of Bonus Act, 1965 — Section 15, 15(1)

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High Courts12 Jul 2001Dismissed

Anup Singh Vs Bharat Petroleum Corporation Ltd., New Delhi

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 579

Constitution of India, 1950 — Article 226, 227

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High Courts12 Jul 2001

Usha Bala Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 2 CCC 320

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High Courts12 Jul 2001

Swaran Lata Vs State of Punjab

Punjab And Haryana At Chandigarh · (2002) 2 AICLR 94 : (2002) 1 Marr.LJ 431 : (2002) 1 RCR(Criminal) 616

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High Courts12 Jul 2001Dismissed

Jaspal Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0084

Constitution of India, 1950 — Article 226, 227Punjab School Education Board (Matriculation Examination) Rules, 1988 — Rule 15

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High Courts12 Jul 2001Dismissed

Income Tax Officer Vs Nahar Singh Sadhu Singh

Punjab And Haryana At Chandigarh · (2001) 171 CTR 130 : (2002) 253 ITR 471 : (2001) 118 TAXMAN 930

Income Tax Act, 1961 — Section 260A, 68

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High Courts12 Jul 2001Dismissed

Virender Singh Vs Presiding Officer, Faridabad

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0069

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25

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High Courts11 Jul 2001Dismissed

Amarjit Singh Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0204

Constitution of India, 1950 — Article 226

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High Courts11 Jul 2001Allowed

Sudama Ram Sharma Vs Punjab University Chandigarh

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0183

Constitution of India, 1950 — Article 14, 16Punjab Economic and Statistical Organisation Class III Service Rules, 1980 — Rule 10

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High Courts11 Jul 2001Allowed

Narinder Pal Vs Union of India

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0180

Industrial Disputes Act, 1947 — Section 10, 2, 25

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High Courts11 Jul 2001

H.S. Oberoi and Associate Vs Punjab Wireless Systems Ltd.

Punjab And Haryana At Chandigarh · (2001) 07 P&H CK 0173

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 58, Order 21 Rule 59, Order 38 Rule 11, Order 38 Rule 11ACompanies Act, 1956 — Section 433, 439, 450

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High Courts11 Jul 2001Dismissed