COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2000

1,778 judgments · page 14 of 89

High Courts20 Nov 2000

Smt. Malkhani Vs Commissioner, Rohtak Division

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0252

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 12

High Courts20 Nov 2000Dismissed

Eveninder Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0233

Constitution of India, 1950 — Article 14, 16, 226

High Courts20 Nov 2000

M/s. Devsons Pvt. Limited Vs Manjit Kaur

Punjab And Haryana At Chandigarh · (2001) 3 RCR(Civil) 591

Motor Vehicles Act, 1988 — Section 166, 6

High Courts20 Nov 2000Allowed

National Insurance Co. Ltd. Vs Murti Devi

Punjab And Haryana At Chandigarh · (2001) ACJ 1820 : (2001) 4 RCR(Civil) 786

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 170

High Courts20 Nov 2000Allowed

Punjab State Electricity Board Vs Kewal Singh

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 686 : (2002) 1 RCR(Civil) 150

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 13A, 18, 4

High Courts20 Nov 2000

Ujjagar Singh Vs Punjab State

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 221

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120

High Courts20 Nov 2000Allowed

Galaxy Plywood Industries (P.) Limited Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2001) 123 STC 571

Haryana General Sales Tax Act, 1973 — Section 64(2)Haryana General Sales Tax Rules, 1975 — Rule 28B

High Courts20 Nov 2000

P.R.T.C., Patiala Vs Jagan Nath and others

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 398

High Courts20 Nov 2000

Harinder Singh Vs Union Territory of Chandigarh

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0011

Industrial Disputes Act, 1947 — Section 2

High Courts20 Nov 2000

Malkhani Vs Commissioner, Rohtak Division

Punjab And Haryana At Chandigarh · (2001) 2 LJR 812 : (2001) 1 PLJ 259 : (2001) 2 PLR 450 : (2001) 4 RCR(Civil) 25

High Courts17 Nov 2000

Devinder Kumar Vs Union of India and others

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0234

Constitution of India, 1950 — Article 226, 227

High Courts17 Nov 2000

Mohan Singh and another Vs Kulwinder Singh

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0208

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17

High Courts17 Nov 2000Dismissed

Angrej Singh Vs Presiding Officer, Labour Court, Ambala

Punjab And Haryana At Chandigarh · (2001) 2 LLJ 337

Industrial Disputes Act, 1947 — Section 10, 25

High Courts17 Nov 2000

Provident Fund Inspector, Chandigarh Vs I.D. Mehta

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 249

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(A), 6A, 6D

High Courts17 Nov 2000

Pummel Singh Vs Presiding Officer, Labour Court, Bhatinda

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0023

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151Industrial Disputes Act, 1947 — Section 11A

High Courts17 Nov 2000

Mr. Bhim Sen Sehgal Vs Mr. Gurpreet Singh

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0003

Constitution of India, 1950 — Article 226, 227

High Courts16 Nov 2000

Ajanta Lucky Scheme and Investment Pvt. Ltd. Vs Dharam Bir Bhalla

Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 801

Companies Act, 1956 — Section 440, 454, 454(5), 477, 511Criminal Procedure Code, 1973 (CrPC) — Section 403(2)

High Courts16 Nov 2000Dismissed

Walia Stone Crushing Company Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2001) 124 STC 539

Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28AHaryana Regulation and Control of Crushers Act, 1991 — Section 11, 2, 3

High Courts16 Nov 2000

Bhushan Thapar Vs M/s. Ganesh Steel Corporation and others

Punjab And Haryana At Chandigarh · (2001) 1 CivCC 188 : (2001) 1 ILR (P&H) 530 : (2001) 1 RCR(Criminal) 173

Criminal Procedure Code, 1973 (CrPC) — Section 311, 482, 540Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts16 Nov 2000

Nikka Singh Vs Markfed Punjab

Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0158

Constitution of India, 1950 — Article 226