High Courts15 Nov 2000
Premwati Vs Punjab and Sind Bank and others
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 642
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 16 of 89
High Courts15 Nov 2000
Amit Kumar Vs Panjab University, Chandigarh
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0019
Constitution of India, 1950 — Article 226, 227Punjab University Act, 1947 — Section 31Punjab University Regulations — Regulation 4.2
High Courts15 Nov 2000Dismissed
State of Haryana Vs Pals and Kins (India) Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0016
Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 7
High Courts15 Nov 2000Dismissed
Malkiat Chand Vs Appellate Authority, Addl. District Judge, Jalandhar
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 138
Constitution of India, 1950 — Article 226Punjab Gram Panchayat Act, 1952 — Section 13
High Courts15 Nov 2000Dismissed
Rattan Lal Vs Ram Chander Bainda
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 759
Constitution of India, 1950 — Article 174(2)Representation of the People Act, 1951 — Section 7, 9
High Courts15 Nov 2000
State of Haryana Vs Pals and Kins (India) Pvt.Ltd.
Punjab And Haryana At Chandigarh · (2001) 3 LJR 126 : (2001) 1 PLJ 345 : (2001) 2 PLR 789 : (2001) 4 RCR(Civil) 769
High Courts15 Nov 2000
Lal Chand Singla Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0006
Constitution of India, 1950 — Article 14, 16
High Courts14 Nov 2000
Onkar Nath and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0223
Constitution of India, 1950 — Article 226, 227Punjab Civil Services (Revised Pay) Rules, 1988 — Rule 8
High Courts14 Nov 2000
Siri Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0218
Constitution of India, 1950 — Article 14, 16
High Courts14 Nov 2000
Arun Kumar Vs Guru Jambheshwar University
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0209
Constitution of India, 1950 — Article 226
High Courts14 Nov 2000
Subhash Chander Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 353
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 376, 506
High Courts14 Nov 2000Allowed
Haryana State Electricity Board Vs Presiding Officer, Labour Court, Ambala
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0058
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts14 Nov 2000Dismissed
Lal Chand Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 209
Constitution of India, 1950 — Article 226
High Courts14 Nov 2000
Commissioner of Income Tax Vs K.D. Prabhakar
Punjab And Haryana At Chandigarh · (2001) 249 ITR 299
Income Tax Act, 1961 — Section 139, 139(8), 143, 143(3), 147
High Courts13 Nov 2000Dismissed
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 724
High Courts13 Nov 2000Allowed
Vir Kaur Vs Union of India
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 354
Land Acquisition Act, 1894 — Section 23Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7, 8
High Courts13 Nov 2000
Ex-Sergeant Nachhatar Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0191
Constitution of India, 1950 — Article 226, 227
High Courts13 Nov 2000
Sanjay Arora Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Civil) 355
Constitution of India, 1950 — Article 14Haryana Urban Development (Disposal of Land and Buildings) Regulations, 1978 — Regulation 15Haryana Urban Development Authority Act, 1977 — Section 15, 15(3), 38, 54
High Courts13 Nov 2000
Monika Vs Madhu Jain
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 42
Criminal Procedure Code, 1973 (CrPC) — Section 242(2), 245(2), 313, 482
High Courts13 Nov 2000
Sunil Dagar Vs Union of India
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0098
Constitution of India, 1950 — Article 226