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Punjab And Haryana At Chandigarh judgments, 2000

1,778 judgments · page 13 of 89

High Courts22 Nov 2000

Shingara Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 338

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120Prevention of Corruption Act, 1988 — Section 19
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High Courts22 Nov 2000

Rajinder Vs State (NCT of Delhi)

Punjab And Haryana At Chandigarh · (2001) 2 RCR(Criminal) 283

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
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High Courts22 Nov 2000Allowed

Neelam Maan Vs Charanjeet Singh Maan

Punjab And Haryana At Chandigarh · (2001) 2 CivCC 517 : (2001) 2 DMC 308 : (2001) 1 ILR (P&H) 537 : (2001) 4 RCR(Civil) 43

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 10, 10(1), 13, 19
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High Courts21 Nov 2000

Dr. Prem Chand Vs Raj Roop

Punjab And Haryana At Chandigarh · (2002) 2 ACC 638 : (2001) ACJ 1899 : (2001) 2 RCR(Civil) 416

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337, 338
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