High Courts24 Nov 2000
Dalip Kaur Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0107
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2000
1,778 judgments · page 12 of 89
High Courts24 Nov 2000
Smt. Bala Vs Vasudev
Punjab And Haryana At Chandigarh · (2001) 2 CivCC 605 : (2001) 3 RCR(Civil) 184
Motor Vehicles Act, 1988 — Section 166
High Courts24 Nov 2000
Gohana Primary Co-operative Agricultral Development Bank Ltd. Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and another
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0044
Constitution of India, 1950 — Article 226, 227
High Courts24 Nov 2000Allowed
Industrial Cables (India) Limited, Rajpura Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 2 ILR (P&H) 378
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 16, 17, 18
High Courts24 Nov 2000Dismissed
Krishan Chand Vs Additional Director Consolidation of Holdings, Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0033
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts24 Nov 2000
State of Haryana Vs S.C. Diwan
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0022
Constitution of India, 1950 — Article 14, 16, 226Punjab Service of Engineers (Class II) Public Works Department (Buildings and Roads Branch) Rules, 1965 — Rule 6, 6(1), 6(2), 6(3), 6(4)
High Courts23 Nov 2000
Upendra Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0215
Examination Rules of the State Board of Technical Education and Industrial Training, Punjab, s — Rule 26Punjab State Board of Technical Education and Industrial Training Act, 1992 — Section 38, 39, 40
High Courts23 Nov 2000Dismissed
Remcon Food Care, Malout Road, Gidderbaha Vs Punjab State Warehousing Corporation, Chandigarh and others
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0184
High Courts23 Nov 2000
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 503
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 37, 61
High Courts23 Nov 2000
Jeet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 364
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(1)
High Courts23 Nov 2000
Tejinder Pal Bedi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 220
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts23 Nov 2000
Mandeep Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2001) 1 ILR (P&H) 455
Constitution of India, 1950 — Article 226
High Courts23 Nov 2000Dismissed
The New India Assurance Company Limited Vs Vidya Devi and others
Punjab And Haryana At Chandigarh · (2001) 2 ACC 266 : (2001) ACJ 1881 : (2001) 4 RCR(Civil) 46
Motor Vehicles Act, 1988 — Section 2(46)
High Courts23 Nov 2000
Baldev Singh and another Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2001) 2 RCR(Civil) 340
Motor Vehicles Act, 1988 — Section 166
High Courts23 Nov 2000
Hukam Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0066
Penal Code, 1860 (IPC) — Section 302, 307, 324, 34Punjab Civil Services Rules — Rule 7.2, 7.3, 7.3(1), 7.5
High Courts23 Nov 2000
Shanno Arora Vs Haryana Urban Development Authority
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 20
Constitution of India, 1950 — Article 226Haryana Urban Development Authority Act, 1977 — Section 15
High Courts23 Nov 2000Dismissed
The New India Assurance Company Ltd. Vs Vide Devil
Punjab And Haryana At Chandigarh · (2001) 2 ACC 266 : (2001) ACJ 1881
Motor Vehicles Act, 1988 — Section 166, 2(46)
High Courts23 Nov 2000Dismissed
Sube Singh Vs Financial Commissioner Revenue, Haryana
Punjab And Haryana At Chandigarh · (2001) 4 RCR(Civil) 766
Punjab Land Revenue Act, 1887 — Section 116
High Courts22 Nov 2000
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2001) 1 RCR(Criminal) 537
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304, 304
High Courts22 Nov 2000
Puneet Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2000) 11 P&H CK 0142
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 13Succession Act, 1925 — Section 372