High Courts19 Aug 1998Allowed
Gurnam Singh Vs The Haryana State Federation of Cooperative Sugar Mills Limited and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 665 : (1998) 4 RCR(Civil) 642
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 31 of 83
High Courts18 Aug 1998Allowed
Mukesh Kumar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1999) 1 ILR (P&H) 267 : (1999) 122 PLR 354
Criminal Procedure Code, 1973 (CrPC) — Section 561Essential Commodities Act, 1955 — Section 6E
High Courts18 Aug 1998Dismissed
Dalip Singh Vs Mehar Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 261
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts18 Aug 1998Dismissed
Inderjeet Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (1999) Supp CivCC 589 : (1998) 120 PLR 585 : (1999) 1 RCR(Civil) 97
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Aug 1998
Om Parkash Vs Haryana State
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 226
High Courts18 Aug 1998Dismissed
Smt. Veena Garg and Others Vs Punjab State
Punjab And Haryana At Chandigarh · (1998) 120 PLR 698 : (1998) 4 RCR(Civil) 276
Land Acquisition Act, 1894 — Section 23
High Courts18 Aug 1998Allowed
Smt. Krishna Devi and Others Vs Hardev Singh and Others
Punjab And Haryana At Chandigarh · (1999) 1 ACC 46 : (2000) ACJ 1292 : (1998) 120 PLR 756 : (1998) 4 RCR(Civil) 592
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 6 Rule 17Motor Vehicles Act, 1939 — Section 110A
High Courts18 Aug 1998
Sampuran Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 121
High Courts18 Aug 1998
Sh. Mukesh Kumar and Others Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 654 : (1998) 4 RCR(Criminal) 80
Criminal Procedure Code, 1973 (CrPC) — Section 481Essential Commodities Act, 1955 — Section 10, 7
High Courts17 Aug 1998
Sewak Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 832
High Courts17 Aug 1998
Sheo Taj Singh and Others Vs Shanti Devi and Others
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 559 : (1999) 121 PLR 45 : (1998) 4 RCR(Civil) 514
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts14 Aug 1998
State of Haryana Vs Raj Pal
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Criminal) 671
High Courts13 Aug 1998Allowed
State of Punjab and Another Vs Raj Kumar Bansal, Junior Engineer, PWD, B and R Branch
Punjab And Haryana At Chandigarh · (1998) 120 PLR 601 : (1999) 1 RCR(Civil) 235
High Courts13 Aug 1998
Soran Ram Vs Pritam Singh
Punjab And Haryana At Chandigarh · (1999) ACJ 1369 : (1999) 121 PLR 354 : (1998) 4 RCR(Civil) 379
Motor Vehicles Act, 1988 — Section 166
High Courts13 Aug 1998
Rakesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 436
High Courts13 Aug 1998
Bajjan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 125 : (1998) 4 RCR(Criminal) 520
High Courts13 Aug 1998Dismissed
Kuldip Raj Vs Roop Rani and Another
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 347 : (1998) 120 PLR 681 : (1999) 2 RCR(Civil) 129 : (1998) 2 RCR(Rent) 563
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts13 Aug 1998Dismissed
Shree Yamuna Paper and Board Industries Vs Haryana Financial Corporation and Another
Punjab And Haryana At Chandigarh · (1998) 3 CivCC 662 : (1998) 120 PLR 659 : (1998) 4 RCR(Civil) 270
State Financial Corporations Act, 1951 — Section 29
High Courts13 Aug 1998Allowed
Jai Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 123 PLR 824 : (2000) 1 RCR(Civil) 476
Punjab Co-operative Societies Act, 1961 — Section 54
High Courts13 Aug 1998Allowed
Punjabi University Vs Shri Mani Singh
Punjab And Haryana At Chandigarh · (1998) 120 PLR 838 : (1999) 1 RCR(Civil) 34
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A, Order 18 Rule 2(4), 115