High Courts25 Aug 1998Allowed

Ram Singh Vs Rattan Chand

Punjab And Haryana At Chandigarh · (1999) 4 CivCC 269 : (1998) 120 PLR 790 : (1999) 1 RCR(Rent) 625

East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts25 Aug 1998Allowed

Hari Pushap Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (1998) 120 PLR 828 : (1998) 2 RCR(Rent) 508

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(1), 15(6), 5
High Courts25 Aug 1998

Balbir Singh Nehra Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (1998) CriLJ 4722 : (1999) 1 ILR (P&H) 331 : (1998) 120 PLR 710 : (1998) 4 RCR(Civil) 157 : (1998) 4 RCR(Criminal) 157

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420