High Courts21 Aug 1998Dismissed
Sukhinder Singh Vs S.R. Chaudhary
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 303 : (1999) 1 RCR(Criminal) 279
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 30 of 83
High Courts21 Aug 1998
Lachhmi Devi and Others Vs Yakin Khan and Others
Punjab And Haryana At Chandigarh · (1999) 2 ACC 611 : (2000) ACJ 1246 : (1999) 123 PLR 172 : (2000) 1 RCR(Civil) 80
Motor Vehicles Act, 1988 — Section 166
High Courts21 Aug 1998Dismissed
Sher Singh Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 791 : (1998) 4 RCR(Civil) 509
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115(1), 151
High Courts21 Aug 1998Dismissed
Satish Kumar and Co. Vs Krishan Gopal etc.
Punjab And Haryana At Chandigarh · (1998) 120 PLR 256 : (1998) 2 RCR(Rent) 386
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts21 Aug 1998
Madhu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 854
High Courts21 Aug 1998
Dayal Chand Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 546 : (1998) 4 RCR(Criminal) 656
High Courts21 Aug 1998
Union of India Vs Hakam Singh
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Civil) 712
High Courts21 Aug 1998
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 207
High Courts21 Aug 1998
Bishno Vs Union of India
Punjab And Haryana At Chandigarh · (1999) 1 LLR 465 : (1999) 2 PLJ 502 : (1999) 1 RCR(Civil) 113
High Courts21 Aug 1998
Sarwan Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 133
High Courts20 Aug 1998
Kanwar Pal Singh Gill Vs State (Administration, U.T.Chandigarh)
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 584 : (1998) 4 RCR(Criminal) 664
High Courts20 Aug 1998
Harcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 AICLR 574 : (1998) 4 RCR(Criminal) 616
High Courts20 Aug 1998
Balwan Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) CriLJ 2261
Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts20 Aug 1998Dismissed
His Highness the Maharaja of the Erstwhile State of Kapurthala, Brig. Sukhjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1999 P&H 116 : (1998) 4 RCR(Civil) 280
Limitation Act, 1963 — Article 137, 10
High Courts20 Aug 1998Allowed
Kulbir Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 718
High Courts20 Aug 1998Dismissed
Prem Lata Vs Sh. M.L. Dhawan and Another
Punjab And Haryana At Chandigarh · (1998) 120 PLR 793 : (1998) 4 RCR(Civil) 567 : (1998) 2 RCR(Rent) 568
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5, 115
High Courts19 Aug 1998
Radhey Lal Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 ICC 775 : (1999) 1 LLR 272 : (1998) 2 PLJ 417 : (1998) 4 RCR(Civil) 295
High Courts19 Aug 1998Allowed
Harbhajan Singh Brar Vs Prabhsharan Singh and Others
Punjab And Haryana At Chandigarh · (1999) 2 CivCC 404 : (1999) 121 PLR 271 : (1999) 2 RCR(Civil) 488
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Aug 1998
Punjab Pesticides Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 648
High Courts19 Aug 1998
Ram Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 597