High Courts12 Aug 1998Allowed
Darshan Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1999) 121 PLR 319 : (1999) 2 RCR(Civil) 116
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1998
1,652 judgments · page 32 of 83
High Courts12 Aug 1998Dismissed
Angrej Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1998) 120 PLR 643 : (1998) 4 RCR(Civil) 278
Land Acquisition Act, 1894 — Section 17, 6
High Courts12 Aug 1998
Bhajan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 250
High Courts12 Aug 1998
Pawan Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1999) 1 RCR(Criminal) 178
High Courts12 Aug 1998
Smt. Leela Devi and Others Vs Ram Bhag and Others
Punjab And Haryana At Chandigarh · (1999) 1 ACC 12 : (1998) 120 PLR 555 : (1998) 4 RCR(Civil) 650
Motor Vehicles Act, 1988 — Section 166
High Courts12 Aug 1998Allowed
Jagmaninder Kaur Vs Rajdip Kaur alias Nitu and Others
Punjab And Haryana At Chandigarh · (1999) 4 CivCC 175 : (1999) 3 CivCC 118 : (1999) 121 PLR 43 : (1998) 4 RCR(Civil) 513
Succession Act, 1925 — Section 63
High Courts12 Aug 1998Dismissed
Mahant Haridwar Giri Chela Mahant Om Giri Vs Dr. Shanti Sarup (Dead) through Legal Representatives
Punjab And Haryana At Chandigarh · (1999) 121 PLR 312 : (1998) 4 RCR(Civil) 508
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts11 Aug 1998Dismissed
Smt. Sarvjeet Kaur Vs Rang Lal
Punjab And Haryana At Chandigarh · (1999) 1 CivCC 310 : (1998) 4 RCR(Civil) 674
Transfer of Property Act, 1882 — Section 52
High Courts11 Aug 1998Dismissed
Ranjit Singh Vs Ajmer Singh
Punjab And Haryana At Chandigarh · (1999) 121 PLR 360 : (1998) 4 RCR(Civil) 566
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 148A
High Courts11 Aug 1998
Tahir @ Yunus @ Pilla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 829
High Courts11 Aug 1998
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 232
High Courts10 Aug 1998
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 446
High Courts10 Aug 1998
Pirthi Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 541
High Courts10 Aug 1998
Gobind Partap Pipe Product Pvt. Ltd. and another Vs Punjab State Financial Corporation and others
Punjab And Haryana At Chandigarh · (1999) 95 CompCas 905
State Financial Corporations Act, 1951 — Section 29
High Courts10 Aug 1998
Gurdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1999) 3 RCR(Criminal) 69
High Courts10 Aug 1998
Dhir Singh Pundir Vs Union of India
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 197
High Courts08 Aug 1998
Verma V.K. Vs Hindustan Machine Tools Ltd., Pinjore and another
Punjab And Haryana At Chandigarh · (1999) 1 LLJ 1172 : (1998) 120 PLR 669
Industrial Disputes Act, 1947 — Section 10, 31(1), 33, 33(2)
High Courts07 Aug 1998Dismissed
Union Public Service Commission Vs Dr. Jai Dev Wig and Others
Punjab And Haryana At Chandigarh · (1999) 3 LLJ 1305
Constitution of India, 1950 — Article 14, 16, 311
High Courts07 Aug 1998
Kishan Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 149
High Courts07 Aug 1998
Deep Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1998) 4 RCR(Criminal) 421