High Courts22 Feb 1996Allowed
Punjab Anand Lamp Employees Union Vs Punjab Anand Lamp Industry Ltd. and Another
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 275 : (1997) 1 LLJ 338
Industrial Disputes Act, 1947 — Section 10, 11A, 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 69 of 80
High Courts22 Feb 1996
Prem Singh and Others Vs Bal Bahadur and Others
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 68 : (1996) 113 PLR 221 : (1996) 3 RCR(Civil) 587
Motor Vehicles Act, 1939 — Section 110A
High Courts22 Feb 1996
Santosh Vs Balwinder Kumar
Punjab And Haryana At Chandigarh · (1997) 2 CivCC 692 : (1997) 117 PLR 516 : (1997) 3 RCR(Civil) 311
Hindu Marriage Act, 1955 — Section 13(1)
High Courts20 Feb 1996
Commissioner of Income Tax Vs Export India Corporation (P.) Ltd.
Punjab And Haryana At Chandigarh · (1996) 133 CTR 224 : (1996) 219 ITR 461
Income Tax Act, 1961 — Section 269C, 269D, 269F, 269H, 269UD
High Courts19 Feb 1996Allowed
Anup Singh and Another Vs Jaspal Singh and Brothers and Others
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 5
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts19 Feb 1996
Beant Singh alias Banta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 268 : (1996) 2 RCR(Criminal) 158
High Courts19 Feb 1996Dismissed
Balbir Singh etc. Vs Financial Commissioner (Appeals)
Punjab And Haryana At Chandigarh · (1996) 113 PLR 594 : (1997) 1 RCR(Civil) 288
Constitution of India, 1950 — Article 226Punjab Land Reforms Rules, 1973 — Rule 5
High Courts16 Feb 1996
Ram Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 113 PLR 487
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts16 Feb 1996Dismissed
Shri Gita Ram Kalsy and Others Vs Shri Arjan Singh Kalsy and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 341 : (1996) 113 PLR 463
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153A
High Courts16 Feb 1996Dismissed
Jaswinder Singh Vs Smt. Sanjogta Nanda
Punjab And Haryana At Chandigarh · (1996) 113 PLR 60
Civil Procedure Code, 1908 (CPC) — Section 11, 47East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Foreign Exchange Regulation Act, 1973 — Section 31(1)
High Courts16 Feb 1996
Risala Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 267 : (1996) 1 CurLJ 399 : (1996) 2 RCR(Criminal) 707
High Courts16 Feb 1996
Vikalap Agro Industries (P) Ltd. and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 112 PLR 778
Punjab Village Common Lands (Regulation) Rules, 1964 — Rule 5
High Courts16 Feb 1996Allowed
Chatter Bhuj Vs Raj Kumar Khanna
Punjab And Haryana At Chandigarh · (1996) 113 PLR 120
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, 115
High Courts15 Feb 1996Allowed
Sukhmender Singh and Another Vs The Dialpura Mirza and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 533
High Courts15 Feb 1996
State of Punjab Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 256
High Courts15 Feb 1996
Kartar Singh Tomar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 296 : (1996) 1 RCR(Criminal) 729
High Courts15 Feb 1996
Ramesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 841
High Courts15 Feb 1996
Nupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 436
High Courts15 Feb 1996
Sukhvinder Singh @ Billa Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 CivCC 102 : (1996) 2 RCR(Criminal) 690
High Courts15 Feb 1996Dismissed
Minakshi Goyal Vs S.K. Sharma
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 600 : (1996) 2 RCR(Criminal) 165
Negotiable Instruments Act, 1881 (NI) — Section 138