High Courts15 Feb 1996
Sukhminder Singh Vs Dialpur Majra Coop.Agri.Service Society Ltd.
Punjab And Haryana At Chandigarh · (1996) 3 LJR 425 : (1996) PLJ 239 : (1996) 2 PLR 533 : (1996) 3 RCR(Civil) 484 : (1996) 2 RRR 429
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 70 of 80
High Courts14 Feb 1996
Amrik Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 6
High Courts14 Feb 1996
Anang Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 299
High Courts14 Feb 1996
Charanjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 02 P&H CK 0090
High Courts13 Feb 1996Dismissed
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CriLJ 3175 : (1996) 2 RCR(Criminal) 218
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 452Penal Code, 1860 (IPC) — Section 302, 304
High Courts13 Feb 1996
Rattan Chand and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 2 DMC 185 : (1996) 1 RCR(Criminal) 792
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 498A, 506
High Courts13 Feb 1996
Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 47
High Courts13 Feb 1996Allowed
International Woollen Mills Vs The Presiding and Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (1997) 1 LLJ 5
High Courts13 Feb 1996
Bagla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 79 : (1996) 2 RCR(Criminal) 64
High Courts13 Feb 1996Allowed
Ravinder Krishan and Others Vs Union Territory, Administration and Others
Punjab And Haryana At Chandigarh · (1997) CriLJ 9 : (1996) 2 RCR(Criminal) 431
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 326, 406, 498A
High Courts12 Feb 1996
Harbans Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 LJR 560 : (1996) PLJ 164 : (1996) 3 RCR(Civil) 48
High Courts12 Feb 1996Dismissed
Garg Forgings and Castings Ltd. and Others Vs Steel Strips Ltd.
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 588 : (1996) CriLJ 3306 : (1996) 1 RCR(Criminal) 799
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts12 Feb 1996
Karambir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 91
High Courts12 Feb 1996
Gurvinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 242
High Courts12 Feb 1996
Lakhwinder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 352
High Courts12 Feb 1996
Raj Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 164
High Courts12 Feb 1996
State of Punjab Vs Amrit Lal
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 378
High Courts12 Feb 1996Allowed
Ved Parkash Vs Leena Kahar
Punjab And Haryana At Chandigarh · (1996) CriLJ 2703 : (1996) 2 DMC 222
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 19, 22
High Courts12 Feb 1996Allowed
Satikar Singh Vs State Election Commission and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 1 : (1996) 3 RCR(Civil) 398
High Courts12 Feb 1996Dismissed
Mohan Singh Vs Hazara Singh etc.
Punjab And Haryana At Chandigarh · (1996) 113 PLR 194
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2