High Courts26 Feb 1996
Harminder Singh Vs Pishora Singh
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 180
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 68 of 80
High Courts26 Feb 1996
Lakhvir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 143
High Courts26 Feb 1996
Amarjit Singh Vs Secretary to Government of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 389 : (1996) 2 RCR(Criminal) 572
High Courts26 Feb 1996
Bhagwan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) CrLJ 3691 : (1996) 2 RCR(Criminal) 780
High Courts26 Feb 1996Allowed
Inderawati Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 128
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Development and Regulation of Urban Areas Act, 1975 — Section 11
High Courts26 Feb 1996
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1997) CriLJ 1377 : (1996) 3 RCR(Criminal) 835
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts26 Feb 1996
S. C. DANI RESEARCH FOUNDATION PVT. LTD. Vs ASSISTANT COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1996) 56 TTJ 654
Income Tax Act, 1961 — Section 80M
High Courts24 Feb 1996Dismissed
United India Insurance Company Limited Vs Raj Rani and Others
Punjab And Haryana At Chandigarh · (1998) 2 ACC 382 : (1998) ACJ 175 : (1996) 113 PLR 495
Motor Vehicles Act, 1988 — Section 149(2), 168
High Courts24 Feb 1996Allowed
Kamla Kumar Thapar Vs Vinod Kumar Thapar
Punjab And Haryana At Chandigarh · (1996) 113 PLR 64
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Feb 1996
Ranbaxy Laboratories Ltd. Vs Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1996) 2 LLJ 403 : (1996) 113 PLR 128
Industrial Disputes Act, 1947 — Section 23, 24
High Courts24 Feb 1996
Kashmir Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1997) 2 AICLR 307 : (1996) CrLJ 3546 : (1996) 1 CurLJ 468 : (1996) 2 RCR(Criminal) 67
High Courts24 Feb 1996
Surinder Kumar Sehgal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 228
High Courts24 Feb 1996
Raghbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 504 : (1996) 2 RCR(Criminal) 376
High Courts23 Feb 1996
Pehlad Kumar and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 2 DMC 195
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Feb 1996Allowed
Manoj Kumar Rath Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 35
Constitution of India, 1950 — Article 226
High Courts23 Feb 1996Dismissed
Joga Singh Vs Samma Kaur and Others
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 641 : (1996) 113 PLR 78
Evidence Act, 1872 — Section 50
High Courts23 Feb 1996
Deputy Commissioner of Income Tax Vs Modern Motor Works and Others
Punjab And Haryana At Chandigarh · (1996) 133 CTR 259 : (1996) 2 ILR (P&H) 244 : (1996) 220 ITR 415 : (1996) 2 RCR(Criminal) 60
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Income Tax Act, 1961 — Section 194A, 200, 276B
High Courts23 Feb 1996
Joginder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 27
High Courts23 Feb 1996
Gurdial Singh Vs Smt. Rattan Kaur
Punjab And Haryana At Chandigarh · AIR 1996 P&H 265 : (1996) 2 CivCC 38 : (1996) 113 PLR 503
Succession Act, 1925 — Section 74
High Courts23 Feb 1996
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 770