High Courts28 Feb 1996Dismissed
Ranjit Singh Vs Bhup Singh
Punjab And Haryana At Chandigarh · (1996) CriLJ 2789 : (1996) 2 RCR(Criminal) 42
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138, 139, 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 67 of 80
High Courts27 Feb 1996Dismissed
Sh. Ram Parshad (Died) Vs Ved Parkash
Punjab And Haryana At Chandigarh · (1996) 113 PLR 363
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(6)
High Courts27 Feb 1996Allowed
Mani Ram Vs The Presiding Officer, Labour Court
Punjab And Haryana At Chandigarh · (1997) 75 FLR 132 : (1998) 2 LLJ 519 : (1996) 113 PLR 39 : (1997) 1 RCR(Rent) 218 : (1996) 1 RCR(Rent) 384
Industrial Disputes Act, 1947 — Section 25F
High Courts27 Feb 1996Allowed
Gurmail Singh and Others Vs Secretary to Government and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 428
Land Acquisition Act, 1894 — Section 6Punjab Town Improvement Act, 1922 — Section 36, 4(2)
High Courts27 Feb 1996
Om Parkash Vs Addl. Director Consolidation of Holdings, Punjab - Petitioners
Punjab And Haryana At Chandigarh · (1996) 3 LJR 531 : (1997) 3 LLR 53 : (1996) PLJ 500 : (1996) 2 RRR 551
High Courts27 Feb 1996
Ved Parkash Bathla Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 1 RCR(Criminal) 689
High Courts27 Feb 1996
Krishan Kumar and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 672
Land Acquisition Act, 1894 — Section 18, 21Punjab Town Improvement Act, 1922 — Section 59
High Courts27 Feb 1996
The Haryana Government Retired Officers Welfare Association (Regd.) Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 797
Constitution of India, 1950 — Article 14
High Courts27 Feb 1996Dismissed
Roshan Lal Jindal Vs The Notified Area Committee and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 223
Constitution of India, 1950 — Article 226
High Courts27 Feb 1996Allowed
Ishpal Singh Vs Secretary to Government Punjab Local Self Government and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 799
Land Acquisition Act, 1894 — Section 6
High Courts27 Feb 1996Dismissed
Vijay Kumar and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 ALT(Cri) 9 : (1996) CriLJ 3070 : (1996) 2 RCR(Criminal) 21
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 229, 482Penal Code, 1860 (IPC) — Section 147, 149, 380, 394, 427
High Courts26 Feb 1996Allowed
Dev Singh and Others Vs The Registrar, Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 237
High Courts26 Feb 1996Dismissed
The Punjab Dairy Development Corporation Limited Vs Shri R.K. Dhir
Punjab And Haryana At Chandigarh · (1996) 113 PLR 454
Constitution of India, 1950 — Article 12
High Courts26 Feb 1996Allowed
Balwinder Singh Vs The Registrar, Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 36 : (1996) 3 RCR(Civil) 129
High Courts26 Feb 1996Dismissed
Shayam and Company and Others Vs Indian Overseas Bank
Punjab And Haryana At Chandigarh · (1996) CriLJ 3316 : (1996) 2 RCR(Criminal) 36
Criminal Procedure Code, 1973 (CrPC) — Section 203, 204(4), 397, 397(1)(2), 398Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts26 Feb 1996
Gurdial Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 318
High Courts26 Feb 1996
Sunil Kumar Yadav Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 383 : (1996) 2 RCR(Criminal) 384
High Courts26 Feb 1996
Om Parkash/Surja Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 2 LLR 152 : (1997) 2 RCR(Civil) 524
High Courts26 Feb 1996
Hanuman Vs Vijay Singh
Punjab And Haryana At Chandigarh · (1997) 2 RCR(Civil) 509
High Courts26 Feb 1996
Ghaseeta Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 681