High Courts11 Mar 1996Allowed
The State of Punjab and Another Vs Hardial Singh and Others
Punjab And Haryana At Chandigarh · (1996) 2 ILR (P&H) 351
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 65 of 80
High Courts11 Mar 1996
Roochira Ceramics Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 580 : (1996) 3 RCR(Civil) 492
Haryana Urban Development Authority Act, 1977 — Section 17(1)
High Courts08 Mar 1996Allowed
Kishan Kaur Vs Smt. Shanti Devi and others
Punjab And Haryana At Chandigarh · (1996) 03 P&H CK 0116
Constitution of India, 1950 — Article 227
High Courts08 Mar 1996
Saroj Rani and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 241
Constitution of India, 1950 — Article 226Pharmacy Act, 1948 — Section 10Pharmacy Regulation 1948 — Regulation 10
High Courts08 Mar 1996
Haryana Financial Corporation and Hada Steel Products Ltd. (In Liquidation) Vs Official Liquidator and Others
Punjab And Haryana At Chandigarh · (1997) 89 CompCas 495
High Courts08 Mar 1996
Smt. Dhanno and others Vs Tuhi Ram (Died) and others
Punjab And Haryana At Chandigarh · AIR 1996 P&H 203 : (1996) 1 CivCC 705 : (1996) 113 PLR 276
Hindu Adoptions and Maintenance Act, 1956 — Section 16Hindu Succession Act, 1956 — Section 9
High Courts08 Mar 1996Allowed
Nand Lal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 DMC 379 : (1996) 3 RCR(Criminal) 78
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts08 Mar 1996
Hoshiar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CrLJ 4074 : (1996) 2 RCR(Criminal) 743
High Courts08 Mar 1996Dismissed
C. Narayan and Another Vs Chandigarh Housing Board
Punjab And Haryana At Chandigarh · (1996) 113 PLR 292
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115
High Courts08 Mar 1996Dismissed
Oriental Insurance Company Limited Vs Chinder Kaur and Others
Punjab And Haryana At Chandigarh · (1996) 2 ACC 271 : (1996) ACJ 1005 : (1996) 113 PLR 749 : (1996) 3 RCR(Civil) 39 : (1996) 3 RCR(Civil) 355
Motor Vehicles Act, 1988 — Section 147
High Courts07 Mar 1996Allowed
Sarmukh Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) CriLJ 2958 : (1996) 2 RCR(Criminal) 13
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145, 145(1), 146, 482
High Courts07 Mar 1996Allowed
Chhabra Steels Strips (P.) Ltd. Vs Haspa Wheels Pvt. Ltd.
Punjab And Haryana At Chandigarh · (1996) 86 CompCas 703
Companies Act, 1956 — Section 433, 434, 439
High Courts07 Mar 1996Allowed
Som Nath Jain Vs Oswal Agro Mills Limited and Another
Punjab And Haryana At Chandigarh · (2000) 100 CompCas 105
Companies Act, 1956 — Section 433, 434
High Courts07 Mar 1996
Rajinder Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) CrLJ 3742 : (1996) 2 RCR(Criminal) 344
High Courts07 Mar 1996
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 281
High Courts07 Mar 1996
Banarsi Das Cotton Mills (P) Ltd. Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1997) 115 PLR 17
Constitution of India, 1950 — Article 226Haryana General Sales Tax Act, 1973 — Section 13BHaryana General Sales Tax Rules, 1975 — Rule 28A
High Courts07 Mar 1996Dismissed
Shrimati Usha Adlakha Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 407
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 6
High Courts06 Mar 1996Allowed
Jagga Singh and Others Vs Mal Singh and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 272
Evidence Act, 1872 — Section 92Specific Relief Act, 1963 — Section 26(1)
High Courts06 Mar 1996
Surinder Paul and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) CriLJ 1745 : (1996) 2 RCR(Criminal) 538
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 306, 34Punjab and Haryana High Court Rules and Order — Rule 10, 3 , 4, 5, 6
High Courts06 Mar 1996Dismissed
The Bondlib Cooperative Agricultural Service Society Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1996) 114 PLR 655 : (1996) 3 RCR(Civil) 490