High Courts19 Mar 1996
Renuka Khanna Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 3 LJR 471 : (1996) PLJ 407 : (1996) 2 PLR 298 : (1996) 3 RCR(Civil) 567 : (1996) 2 RRR 428
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1996
1,597 judgments · page 63 of 80
High Courts19 Mar 1996
Dalip Singh Vs Ram Singh
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 320
High Courts19 Mar 1996
Amar Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 655
High Courts19 Mar 1996
Vir M.Khosla and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 2 AICLR 627 : (1996) 2 RCR(Criminal) 673
High Courts19 Mar 1996
Kanhaiya Lal Vs Satluj Club and Another
Punjab And Haryana At Chandigarh · (1996) 114 PLR 212
Industrial Disputes Act, 1947 — Section 11A, 2
High Courts19 Mar 1996
Smt. Renu Khanna Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1996) 113 PLR 298
Constitution of India, 1950 — Article 226
High Courts19 Mar 1996
Gurdev Kaur Vs The Presiding Officer Labour Court and Others
Punjab And Haryana At Chandigarh · (1996) 113 PLR 313
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts19 Mar 1996Dismissed
Gurcharan Singh Vs Kehar Singh (deceased) Rep. by L.Rs.
Punjab And Haryana At Chandigarh · (1997) 1 CivCC 115 : (1996) 3 RCR(Civil) 673
High Courts18 Mar 1996Dismissed
B.D. Sharma Vs Narinder Kumar Arya
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 173 : (1996) 113 PLR 599 : (1996) 1 RCR(Rent) 668
East Punjab Urban Rent Restriction Act, 1949 — Section 18(5)
High Courts18 Mar 1996Allowed
Niranjan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1996) 113 PLR 740
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts18 Mar 1996Dismissed
Kamlesh Verma Vs Ram Tilak Verma
Punjab And Haryana At Chandigarh · (1997) 2 DMC 271
Hindu Marriage Act, 1955 — Section 24, 9
High Courts18 Mar 1996
Kalu alias Kalu Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1996) 2 RCR(Criminal) 534
High Courts18 Mar 1996
Meena Verma Vs Haryana State Industrial Develompment Corp.Ltd.
Punjab And Haryana At Chandigarh · (1996) 3 RCR(Civil) 250
High Courts18 Mar 1996Allowed
Rajinder Singh Virk Vs Harjit Kaur Boparai
Punjab And Haryana At Chandigarh · (1997) 1 DMC 582
Hindu Marriage Act, 1955 — Section 13(B), 13A, 13B(2)
High Courts18 Mar 1996
Rajinder Singh Virk Vs Smt. Harjit Kaur Boparai
Punjab And Haryana At Chandigarh · (1996) 114 PLR 355
Hindu Marriage Act, 1955 — Section 13A, 13B
High Courts16 Mar 1996
MODERN TEXTILE and FINISHING MILLS Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1996) 135 CTR 335
Taxation Laws (Amendment) Act, 1975 — Section 271(1)(c)
High Courts15 Mar 1996
Sh. R.K. Jain (Raj Kumar Jain HUF) and Others Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (1996) 221 ITR 136
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1), 276C, 277, 278B, 278B(1)
High Courts15 Mar 1996
Youdhister Vs Siri Ram and others
Punjab And Haryana At Chandigarh · (1997) 1 CurLJ 165 : (1996) 3 LJR 473 : (1996) PLJ 411 : (1996) 3 RCR(Civil) 706
High Courts15 Mar 1996
R. K. JAIN and Others Vs COMMISSIONER OF INCOME TAX and Others
Punjab And Haryana At Chandigarh · (1996) 134 CTR 17
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Mar 1996Dismissed
R.K. Jain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1996) 88 TAXMAN 77
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1)(c), 276, 276C, 276DD, 277